Jayapal vs Murugavel
2024 Latest Caselaw 15052 Mad

Madras High Court

Jayapal vs Murugavel on 2 August, 2024

Author: R.Hemalatha

Bench: R. Hemalatha

                                                                                  Crl.A.No.126 of 2016

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 02.08.2024

                                                      CORAM

                                  THE HONOURABLE MRS. JUSTICE R. HEMALATHA

                                                 Crl.A.No.126 of 2016
                     Jayapal                                                      ... Appellant
                                                         Vs.

                     Murugavel                                                    ... Respondent

                     Prayer : Criminal Appeal filed under Section 378 (4) of Criminal
                     Procedure Code, against the Judgment and              orders passed           in
                     S.T.C.No.181/2013, dated 24.08.2015 on the file of the Judicial
                     Magistrate No.3, Cuddalore.

                                            For Appellant      : Mr.A.Arasu Ganesan
                                            For Respondent     : No appearance

                                                    JUDGMENT

Challenging the Judgment and orders passed in

S.T.C.No.181/2013, dated 24.08.2015 on the file of the Judicial

Magistrate No.3, Cuddalore, the present Criminal Appeal is filed by the

appellant / complainant.

https://www.mhc.tn.gov.in/judis

R.HEMALATHA, J.

bga

2. A perusal of the records shows that the appellant Jayapal

died on 06.07.2022. Till date, no steps have been taken to implead the

legal heirs of the deceased appellant / complainant. Hence the Criminal

Appeal is dismissed.

02.08.2024 Index: Yes/No Speaking/Non-Speaking order Neutral Citation : Yes / No bga

To

1. The Judicial Magistrate No.3, Cuddalore.

2. The Section Officer, Criminal Section, Madras High Court, Chennai.

https://www.mhc.tn.gov.in/judis