M/S Economic Transport ... vs M/S Rena Textiles
2023 Latest Caselaw 12841 Mad

                                                                       S.A(MD)No.554 of 2008

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               Dated : 20.09.2023

                                                    CORAM

                              THE HON'BLE MR.JUSTICE KRISHNAN RAMASAMY

                                            S.A(MD)No.554 of 2008

                     M/s Economic Transport Organisation Ltd.,
                     rep. by its Branch Manager,
                     Mr.R.B.Sharma, 45 years,
                     Door No.8, Yannaikal Road,
                     Madurai 625 001.
                                                                               ... Appellant

                                                      -vs-

                     1.M/s Rena Textiles, Thamalai Mills
                       By its Managing Director,
                       Arasanur Village, Thirumanjolai Post,
                       Sivaganga -623 560.

                     2.M/s Oriental Insurance Company Ltd.,
                       Registered Office at Door No.16, KJR Complex,
                       North Veli Street,
                       Madurai – 625 001.

                     3.M/s Jegadamba Merchants Pvt. Ltd.,
                       by its Managing Director,
                       Door No.51, Clive Row,
                       Calcutta – 700 001.,
                       Madurai – 625 010.
                                                                             ... Respondents




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                                                                             S.A(MD)No.554 of 2008

                     PRAYER: Second Appeal filed under Section 100 Code of Civil
                     Procedure against the Judgment and Decree dated 13.04.2007 made in
                     A.S.No.25 of 2006 on the file of the District and Sessions Court,
                     Madurai confirming the Judgment and Decree dated 30.06.2005 made in
                     O.S.No.893 of 2000 on the file of the Principal Sub Judge, Madurai.

                                    For Appellant        ... No appearance
                                    For Respondents      ... No appearance


                                                       JUDGMENT

When the matter was taken up for hearing on 12.09.2023, there

was no representation for the appellant. Hence, it is listed today under

the caption “for dismissal”. Even today, there is no representation for the

appellant. Hence, the Second Appeal is dismissed for non-prosecution.

No costs.

20.09.2023 NCC : Yes/No Index : Yes/No Internet: Yes skn To:

1.The District and Sessions Judge, Madurai.

2.The Principal Sub Judge, Madurai.

3.The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

S.A(MD)No.554 of 2008

KRISHNAN RAMASAMY, J.

skn

S.A(MD)No.554 of 2008

20.09.2023

https://www.mhc.tn.gov.in/judis