Chellakkan (Died) vs Syed Ali
2023 Latest Caselaw 14083 Mad

                                                                          C.M.A.(MD)No.22 of 2013


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                             DATED : 30.10.2023

                                                  CORAM:

                           THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI

                                          C.M.A.(MD)No.22 of 2013


                    1.Chellakkan (Died)

                    2.Kandhaswamy (Died)

                    3.Subbian                                            ... Appellants


                                                     Vs.


                    1.Syed Ali

                    2.Haren Rasheed                                      ... Respondents



                    PRAYER: Civil Miscellaneous Appeal filed under section 173 of Motor
                    Vehicles Act, 1988, to set aside the fair and decreetal order dated
                    26.09.2012 made in MCOP.No.79 of 2005 on the file of Motor Accident
                    Claims Tribunal (Sub Court), Padmanabhapuram, and consequently award
                    the compensation towards medical expenses and other allied compensation
                    as per law.




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https://www.mhc.tn.gov.in/judis
                                                                               C.M.A.(MD)No.22 of 2013


                                         For Appellants      : Mr.R.Russel Raj

                                         For Respondents     : No appearance



                                                    JUDGMENT

When the Civil Miscellaneous Appeal was taken up for hearing, the

learned Counsel appearing for the appellant sought permission of this

Court to withdraw the Civil Miscellaneous Appeal. The said submission is

recorded.

2. In view of the above said submission, the Civil Miscellaneous

Appeal is dismissed as withdrawn. There shall be no order as to costs.

30.10.2023

NCC : Yes / No Index : Yes / No Internet : Yes Sml

https://www.mhc.tn.gov.in/judis C.M.A.(MD)No.22 of 2013

To

The Motor Accident Claims Tribunal (Sub Court), Padmanabhapuram.

Copy to

The Section Officer, Vernacular Records, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis C.M.A.(MD)No.22 of 2013

L.VICTORIA GOWRI, J.,

Sml

C.M.A.(MD)No.22 of 2013

30.10.2023

https://www.mhc.tn.gov.in/judis