C.B.Sitrarasu vs The Assistant Director
2023 Latest Caselaw 13994 Mad

                                                                                 W.A.(MD)No.1702 of 2023


                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED : 18.10.2023

                                                     CORAM:

                              THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
                                                      AND
                          THE HONOURABLE MR.JUSTICE V.LAKSHMINARAYANAN

                                           W.A.(MD)No.1702 of 2023
                                                     and
                                          C.M.P.(MD)No.12985 of 2023

                C.B.Sitrarasu                                                  ... Appellant

                                                       Vs.

                The Assistant Director,
                Department of Fisheries and Fishermen Welfare,
                Petchiamman Padithurai, Simmakkal, Madurai.                    ...Respondent

                PRAYER: Writ Appeal filed under Clause 15 of Letters Patent Act, to set aside
                the order passed in W.P.(MD)No.17772 of 2023, dated 26.07.2023 on the file of
                this Court.


                                    For Appellant     : Mr.S.Rajasekaran
                                    For Respondent    : Mr.N.Satheesh Kumar,
                                                       Additional Government Pleader




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https://www.mhc.tn.gov.in/judis
                                                                                         W.A.(MD)No.1702 of 2023




                                                          JUDGMENT

(Judgment of the Court was delivered by S.M.SUBRAMANIAM, J.)

The learned counsel appearing for the appellant seeks permission of this

Court to withdraw this appeal. He has also made an endorsement to that effect in

the case bundle.

2.Recording the said endorsement, this Writ Appeal stands dismissed as

withdrawn. No costs. Consequently, connected miscellaneous petition is closed.

(S.M.S., J.) & (V.L.N., J.) 18.10.2023 NCC : Yes / No Index : Yes / No Internet : Yes / No

Yuva

To

The Assistant Director, Department of Fisheries and Fishermen Welfare, Petchiamman Padithurai, Simmakkal, Madurai.

https://www.mhc.tn.gov.in/judis W.A.(MD)No.1702 of 2023

S.M.SUBRAMANIAM, J.

AND V.LAKSHMINARAYANAN, J.

Yuva

W.A.(MD)No.1702 of 2023

18.10.2023

https://www.mhc.tn.gov.in/judis