M.Vanitha(Died) vs The Director
2023 Latest Caselaw 13846 Mad

                                                                         W.A.(MD)No.1803 of 2023


                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 12.10.2023

                                                     CORAM:

                              THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
                                                       AND
                          THE HONOURABLE MR.JUSTICE V.LAKSHMINARAYANAN

                                           W.A.(MD)No.1803 of 2023
                                                     and
                                          C.M.P.(MD)No.13743 of 2023

                1.M.Vanitha(died)
                2.M.Saravanakumar
                3.Rajeswari
                4.M.Radha
                5.Kannan                                               ... Appellants

                                                        Vs.

                1.The Director,
                  Tamil Nadu Boodan Board,
                  Panagal Maligai, Saidapet, Chennai-15.

                2.The District Collector,
                  Dindigul District, Dindigul.

                3.The Municipal Commissioner,
                  Ottanchatram Municipality,
                  Ottanchatram, Dindigul District.

                4.The Bhoodan Inspector,
                  Tamilnadu Bhoodan Board,
                  Dindigul, Dindigul District.                         ...Respondents

                1/4


https://www.mhc.tn.gov.in/judis
                                                                                     W.A.(MD)No.1803 of 2023


                PRAYER: Writ Appeal filed under Clause 15 of Letters Patent Act, to set aside
                the order passed in W.P.(MD)No.13381 of 2016, dated 02.03.2023 on the file of
                this Court.


                                          For Appellant     : Mr.S.Vedachalam
                                          For Respondents : Mr.N.Satheesh Kumar,
                                                             Additional Government Pleader


                                                          JUDGMENT

(Judgment of the Court was delivered by S.M.SUBRAMANIAM, J.)

The order dated 02.03.2023 passed in W.P.(MD)No.13381 of 2016 is

under challenge in the present Writ Appeal.

2.The appellants are the legal representatives of the original writ

petitioner / deceased Vanitha. The Writ Petition was instituted, seeking a

direction to consider and pass orders on the representation of the original writ

petitioner dated 19.11.2015. The representation was submitted stating that the

original writ petitioner deceased Vanitha was the owner of the land in S.No.156 of

Ottanchatram Village and it was taken over under the provisions of the Land

Reforms Act and the same was allotted to Tamil Nadu Urban Habitat

https://www.mhc.tn.gov.in/judis W.A.(MD)No.1803 of 2023

Development Board, which in turn has allotted the same to various poor people.

Therefore, there is no question of re-conveyance of the lands, which were already

taken over by the Government under the provisions of the Land Reforms Act.

Thus, we do not find any reason to interfere with the order passed by the learned

Single Judge. Therefore, this Writ Appeal stands dismissed. No costs.

Consequently, connected miscellaneous petition is closed.

                                                           (S.M.S., J.) & (V.L.N., J.)
                                                                      12.10.2023
                NCC      : Yes / No
                Index : Yes / No
                Internet : Yes / No
                Yuva

                To
                1.The Director,
                  Tamil Nadu Boodan Board,

Panagal Maligai, Saidapet, Chennai-15.

2.The District Collector, Dindigul District, Dindigul.

3.The Municipal Commissioner, Ottanchatram Municipality, Ottanchatram, Dindigul District.

4.The Bhoodan Inspector, Tamilnadu Bhoodan Board, Dindigul, Dindigul District.

https://www.mhc.tn.gov.in/judis W.A.(MD)No.1803 of 2023

S.M.SUBRAMANIAM, J.

AND V.LAKSHMINARAYANAN, J.

Yuva

W.A.(MD)No.1803 of 2023

12.10.2023

https://www.mhc.tn.gov.in/judis