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Febinammal Kingsely vs Rani Selvaraj
2023 Latest Caselaw 13543 Mad

Citation : 2023 Latest Caselaw 13543 Mad
Judgement Date : 5 October, 2023

Madras High Court
Febinammal Kingsely vs Rani Selvaraj on 5 October, 2023
                                                                                 CRP(MD)No.2338 of 2019

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED : 05.10.2023

                                                           CORAM

                                   THE HON'BLE Mr. JUSTICE BATTU DEVANAND

                                         C.R.P(NPD)(MD)No.2338 of 2019
                                         and C.M.P(MD)No.12340 of 2019
                     1.Febinammal Kingsely
                     2.Helina Shyras Biju        .... Petitioners/Defendants/Judgment Debtors
                                                         Vs.

                     Rani Selvaraj                     ... Respondent/Plaintiff/Decree Holder

                     Prayer:- Civil Revision Petition is filed under Section 115 of C.P.C to set
                     aside the order dated 19.11.2019 made in E.P.No.12 of 2019 in O.S.No.99 of
                     2015 on the file of the Principal District Judge, Kanniyakumari at
                     Nagercoil.
                                   For Petitioners     :        Mr.T.Selvakumaran
                                   For Respondent      :        Mr.S.Xavier Rajini

                                                            ******
                                                           ORDER

The learned counsel for the petitioners sought permission of this

Court to withdraw this Civil Revision Petition in view of the subsequent

development after filing of this Civil Revision Petition.

_________

https://www.mhc.tn.gov.in/judis CRP(MD)No.2338 of 2019

2. The statement of the learned counsel is placed on record.

3. Accordingly, this Civil Revision Petition is dismissed as

withdrawn.

4.No costs.

5. Consequently, connected miscellaneous petition is closed.

05.10.2023 NCC : Yes/No Index : Yes/No Internet : Yes/No CM

To,

1. The Principal District Judge, Kanniyakumari at Nagercoil.

2. The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.

_________

https://www.mhc.tn.gov.in/judis CRP(MD)No.2338 of 2019

BATTU DEVANAND, J.

CM

C.R.P(NPD)(MD)No.2338 of 2019 and C.M.P(MD)No.12340 of 2019

05.10.2023

_________

https://www.mhc.tn.gov.in/judis

 
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