Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

G.Sureshmani vs The Under Secretary
2023 Latest Caselaw 14874 Mad

Citation : 2023 Latest Caselaw 14874 Mad
Judgement Date : 24 November, 2023

Madras High Court

G.Sureshmani vs The Under Secretary on 24 November, 2023

Author: S.M.Subramaniam

Bench: S.M.Subramaniam

                                                                               W.A.(MD)No.468 of 2022


                         BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 24.11.2023

                                                    CORAM:

                              THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
                                                      AND
                          THE HONOURABLE MR.JUSTICE V.LAKSHMINARAYANAN

                                             W.A.(MD)No.468 of 2022
                                                      and
                                        C.M.P.(MD)Nos.4408 & 4409 of 2023

                G.Sureshmani                                                ... Appellant
                                                       Vs.
                1.The Under Secretary,
                   The Ministry of Family Welfare and Health,
                   Training Division,
                   Rep. by its Secretary,
                   Office, Room No.348,
                   'A' Wing, Nirman Bhavan,
                   New Delhi – 110 011.


                2.The Secretary to Government,
                   Department of Health and Family Welfare,
                   St. George Fort, Chennai.




                1/5


https://www.mhc.tn.gov.in/judis
                                                                                 W.A.(MD)No.468 of 2022


                3.The Gandhigram Institute of Rural Health and Family Welfare Trust,
                   Rep by its Chairman,
                   Soundaram Nagar, Gandhigram Post,
                   Dindigul District.


                4.The Director,
                   The Gandhigram Institute of Rural Health and Family Welfare Trust,
                   Rep by its Chairman,
                   Soundaram Nagar, Gandhigram Post,
                   Dindigul District.


                5.Dr.Seethalakshmi,
                   The Director,
                   The Gandhigram Institute of Rural Health and Family Welfare Trust,
                   Rep by its Chairman,
                   Soundaram Nagar, Gandhigram Post,
                   Dindigul District.                                          ...Respondents


                PRAYER: Writ Appeal filed under Clause 15 of Letters Patent Act, to set aside
                the order passed in W.P.(MD)No.3909 of 2022, dated 19.04.2022 and allow the
                above Writ Appeal.
                                    For Appellant         : S.Ramsundar Vijayaraj
                                    For Respondent No.2   : Mr.S.Kameswaran
                                                           Government Advocate
                                    For Respondents 4 & 5 : Mr.V.Karthikeyan

                2/5


https://www.mhc.tn.gov.in/judis
                                                                                         W.A.(MD)No.468 of 2022




                                                         JUDGMENT

(Judgment of the Court was delivered by S.M.SUBRAMANIAM, J.)

Learned Counsel for the appellant seeks permission of this Court to

withdraw the present Writ Appeal by circulating a letter to the Registry dated

16.11.2023 and he has also made an endorsement to that effect in the case file.

2.In view of the letter circulated to the Registry and the endorsement

made, this Writ Appeal stands dismissed as withdrawn. There shall be no order as

to costs. Consequently, connected miscellaneous petitions are closed.

(S.M.S., J.) & (V.L.N., J.) 24.11.2023 NCC : Yes / No Index : Yes / No Internet : Yes / No MR

https://www.mhc.tn.gov.in/judis

To

1.The Under Secretary, The Ministry of Family Welfare and Health, Training Division, Rep. by its Secretary, Office, Room No.348, 'A' Wing, Nirman Bhavan, New Delhi – 110 011.

2.The Secretary to Government, Department of Health and Family Welfare, St. George Fort, Chennai.

https://www.mhc.tn.gov.in/judis

S.M.SUBRAMANIAM, J.

AND V.LAKSHMINARAYANAN, J.

MR

24.11.2023

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter