N.Shanmugasundharam vs Usharani
2023 Latest Caselaw 14185 Mad

                                                                          C.M.S.A.(MD)No.20 of 2013


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                             DATED : 03.11.2023

                                                   CORAM:

                           THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI

                                         C.M.S.A.(MD)No.20 of 2013


                    N.Shanmugasundharam                                   ... Appellant


                                                       Vs.

                    Usharani                                              ... Respondent


                    PRAYER: Civil Miscellaneous Second Appeal filed under Section 28 of
                    Hindu Marraige Act read with Section 100 C.P.C, to set aside the order
                    dated 30.11.2012 passed in C.M.A.No.35 of 2010 on the file of Principal
                    District Judge, Dindigul, confirming the order and decretal order dated
                    30.07.2010 passed in H.M.O.P.No.186 of 2007 on the file of the Principal
                    Subordinate Judge, Dindigul.




                                      For Appellant      : Mr.D.Malaichamy

                                      For Respondent    : No appearance




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https://www.mhc.tn.gov.in/judis
                                                                                C.M.S.A.(MD)No.20 of 2013




                                                     JUDGMENT

When the matter is taken up for hearing today i.e., on 03.11.2023,

the learned Counsel appearing for the appellant has submitted that the

appellant has passed away on 01.01.2023.

2.In view of the same, this Civil Miscellaneous Second Appeal is

dismissed as abated. There shall be no order as to costs.

03.11.2023

NCC : Yes / No Index : Yes / No Internet : Yes Sml

https://www.mhc.tn.gov.in/judis C.M.S.A.(MD)No.20 of 2013

To

1.The Principal District Judge, Dindigul

2.The Principal Subordinate Judge, Dindigul.

Copy to

The Section Officer, Vernacular Records, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis C.M.S.A.(MD)No.20 of 2013

L.VICTORIA GOWRI, J.,

Sml

C.M.S.A.(MD)No.20 of 2013

03.11.2023

https://www.mhc.tn.gov.in/judis