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S.Malini vs E.Aswath Kumar Reddy
2023 Latest Caselaw 3420 Mad

Citation : 2023 Latest Caselaw 3420 Mad
Judgement Date : 29 March, 2023

Madras High Court
S.Malini vs E.Aswath Kumar Reddy on 29 March, 2023
                                                                              C.M.A.No.2458 of 2022


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 29.03.2023

                                                     CORAM

                             THE HONOURABLE MR. JUSTICE D.KRISHNAKUMAR
                                                AND
                      THE HONOURABLE MRS. JUSTICE K. GOVINDARAJAN THILAKAVADI

                                              C.M.A.No.2458 of 2022


                S.Malini                                  ... Appellant

                          versus

                E.Aswath Kumar Reddy                         ... Respondent




                PRAYER: Civil Miscellaneous Appeal filed against the Fair and Decretal
                order dated 29.09.2022 passed by the learned Principal Judge, Family
                Court, Chennai, in O.P.No.2367 of 2015.


                          For the Appellant      :    Ms.K.Santhakumari


                          For the Respondent     :    Mr.V.Sivakumar




https://www.mhc.tn.gov.in/judis




                1/3
                                                                                  C.M.A.No.2458 of 2022


                                                      JUDGMENT

(Judgment of the Court was delivered by D.KRISHNAKUMAR, J.)

The learned counsel for the appellant has circulated a letter to the

Registry seeking to withdraw the appeal. He has also made an

endorsement to that extent in the appeal papers.

2. In view of the letter submitted to the Registry by the learned

counsel for the appellant and the endorsement made by the learned

counsel for the appellant to that effect in the appeal papers, the Civil

Miscellaneous Appeal stands dismissed as withdrawn. No costs.

Consequently, connected C.M.P.No. 19149 of 2022 is closed.



                                                                     (D.K.K., J.)  (K.G.T., J.)
                                                                            29.03.2023
                Index                    : Yes / No
                Neutral Citation         : Yes/No
                mrn

                To

The Judge, Principal Family Court, Chennai

https://www.mhc.tn.gov.in/judis

C.M.A.No.2458 of 2022

D.KRISHNAKUMAR, J.

and K.GOVINDARAJAN THILAKAVADI , J.

(mrn)

C.M.A.No.2458 of 2022

29.03.2023 https://www.mhc.tn.gov.in/judis

 
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