V.Govindan vs Mr.Syed Muzammil Abbas
2023 Latest Caselaw 3151 Mad

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                                          IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                          DATE : 24.03.2023

                                                               CORAM

                                          THE HONOURABLE MR. JUSTICE M.DHANDAPANI

                                                CONTEMPT PETITION NO. 449 of 2023


                          1. V.Govindan
                          2. C.Karuppaian
                          3. P.Orumaiyan,
                          4. V.Pitchai Muthu,
                          5. M.Arumugam                                                .. Petitioners

                                                                - Vs -

                       Mr.Syed Muzammil Abbas, IFS
                       Principal Chief Conservator of Forests,
                       Panagal Building, JOGG,
                       Saidapet,
                       Chennai-15                                                     .. Respondent



                                  Contempt Petition filed under Section 11 of the Contempt of Courts Act to

                     punish the respondent for wilful disobedience of the order passed by this Court in

                     W.P. No.30754 of 2019 dated 30.10.2019.



                                        For Petitioner      : M/s.K.Jenitha

                                        For Respondent      : Mr. E.Veda Bagath Singh,
                                                              Special Government Pleader


https://www.mhc.tn.gov.in/judis
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                                                             JUDGMENT

This petition has been filed by the petitioners praying this Court to

punish the respondent for wilful disobedience of the order passed by this Court in

W.P. No.30754 of 2019 dated 30.10.2019.

2. When the matter was taken up, learned counsel appearing for the

respondent submitted that the order passed by this Court has been complied

with and a compliance report dated 23.03.2023 is placed before this Court.

Recording the said statement as to compliance, this contempt petition stands

closed. However, there shall be no order as to costs.

                                                                                                 24.03.2023


                     Index         : Yes/No
                     Internet : Yes/No
                     NHS

https://www.mhc.tn.gov.in/judis

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M.DHANDAPANI, J.

NHS

CONT. PTN. NO. 449 of 2023

24.03.2023

https://www.mhc.tn.gov.in/judis