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Darling Merriat vs R.Kumar
2023 Latest Caselaw 7253 Mad

Citation : 2023 Latest Caselaw 7253 Mad
Judgement Date : 28 June, 2023

Madras High Court
Darling Merriat vs R.Kumar on 28 June, 2023
                                                                               C.M.A.(MD).No.1147 of 2010


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 28.06.2023

                                                           CORAM:

                                   THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                                C.M.A(MD)No.1147 of 2010
                                                         and
                                                  M.P(MD) No.1 of 2010

                     Darling Merriat                                    ... Appellant/Respondent


                                                            -vs-

                     R.Kumar                                           ... Respondent/Petitioner


                     PRAYER: Civil Miscellaneous Appeal filed under Section 55 of the Divorce

                     Act, 1869, against the order dated 15.06.2010 in I.D.O.P.No.3 of 2007, on the

                     file of the District Judge, Kanyakumari District at Nagercoil.

                                           For Appellant     : No appearance

                                           For Respondent    :Mr.G.Aravinthan



                                                     JUDGMENT

Though the matter was listed on 26.06.2023, there was no

representation on the side of the appellant. Hence, the matter is listed today

https://www.mhc.tn.gov.in/judis

C.M.A.(MD).No.1147 of 2010

under the caption “For Dismissal”. Even today, there is no representation on

the side of the appellant. Hence, the Civil Miscellaneous Appeal stands

dismissed for default. There shall be no order as to costs. Consequently

connected Miscellaneous Petition is closed.




                                                                                       28.06.2023
                     NCC      : Yes/No
                     Index    : Yes / No
                     Internet : Yes / No
                     ebsi


                     To

                     1. The District Judge,

Kanyakumari District at Nagercoil.

2. The Section Officer, Vernacular Records, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

C.M.A.(MD).No.1147 of 2010

R.VIJAYAKUMAR,J.

ebsi

C.M.A.(MD)No.1147 of 2010

28.06.2023

https://www.mhc.tn.gov.in/judis

 
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