T.A.S. Kaleelul Rahman vs The Registrar Of Co-Operative
2023 Latest Caselaw 5552 Mad

                                                                            WA No. 1206 of 2021

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED:     06.06.2023

                                                    CORAM

                             THE HON'BLE MR.SANJAY V.GANGAPURWALA , CHIEF JUSTICE
                                                        AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU

                                              WA No. 1206 of 2021
                                                      and
                                              CMP No. 7663 of 2021

                     1. T.A.S. Kaleelul Rahman
                     2. D.Suresh
                     3. K.Muthuramalingam
                     4. S.Ravikumar
                     5. K.Abdulbasheer
                     6. M.Pitchai Mohamed
                     7. T.Saravanan
                     8. P.Sambath
                     9. S.Subbulakshmi
                     10.T.Nijibunisha
                     11.A.Sagurban Beevi                              ...    Appellants

                                                        -vs-

                     1. The Registrar of Co-operative
                         Societies (Housing),
                        48, Rithatran Road, Veppari,
                        Chennai 600 007.

                     2. The Managing Director,
                        Tamil Nadu Co-operative Housing
                         Federation, 48, Rithatran Road,
                        Veppari, Chennai 600 007.



                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                WA No. 1206 of 2021

                     3. The Regional Deputy Registrar
                         (Housing), Trichy Region,
                        16/3, Samathu School Street,
                        Khaja Nagar, Mannarpuram,
                        Tiruchirapalli-20.

                     4. The Administrator/Co-operative
                          Sub Registrar, R786, Tiruchirapalli
                         Co-operative House Construction
                           Society Ltd., Makkal Mandram,
                        Colony Main Road, Thillai Nagar,
                        Tiruchirapalli.                                   ...      Respondents


                     Prayer: Writ appeal filed under Clause 15 of the Letters Patent to set
                     aside the order dated 06.09.2019 passed in W.P.No.3715 of 2019 on
                     the file of this Court.


                                  For the Appellants    :: Mr.R.Raja Mahendran

                                  For the Respondents   :: Mr.U.Bharanidharan
                                                           Addl. Govt. Pleader for RR 1 to 3

                                                        :: Mr.D.Sreenivasan for R-4

                                                         *****

                                                         JUDGMENT

(Made by the Hon'ble Chief Justice)

Learned counsel for the appellants has joined virtually and on

instructions, seeks leave to withdraw the writ appeal.

https://www.mhc.tn.gov.in/judis WA No. 1206 of 2021

In view of the request made, the writ appeal is dismissed as

withdrawn. No costs. Consequently, connected miscellaneous petition

is closed.

                                                              (S.V.G., CJ.)          (P.D.A., J.)
                                                                           06.06.2023

                     Index                  : Yes/No
                     Neutral Citation       : Yes/No
                     sra

                     To

1. The Registrar of Co-operative Societies (Housing), 48, Rithatran Road, Veppari, Chennai 600 007.

2. The Managing Director, Tamil Nadu Co-operative Housing Federation, 48, Rithatran Road, Veppari, Chennai 600 007.

3. The Regional Deputy Registrar (Housing), Trichy Region, 16/3, Samathu School Street, Khaja Nagar, Mannarpuram, Tiruchirapalli-20.

4. The Administrator/Co-operative Sub Registrar, R786, Tiruchirapalli Co-operative House Construction Society Ltd., Makkal Mandram, Colony Main Road, Thillai Nagar, Tiruchirapalli.

https://www.mhc.tn.gov.in/judis WA No. 1206 of 2021

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

(sra)

WA No. 1206 of 2021

06.06.2023

https://www.mhc.tn.gov.in/judis