The Liquidation Officer vs M.S.Vasudevan (Died)
2023 Latest Caselaw 9315 Mad

    2023/MHC/3469




                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED: 31.07.2023

                                                    CORAM

                                  THE HONOURABLE DR.JUSTICE ANITA SUMANTH
                                                    AND
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                            W.A.(MD)No.201 of 2019

                     The Liquidation Officer,
                     A-28, The Madurai Urban Cooperative Bank Limited,
                     No.32, Naicker New Street, Madurai-625 001.
                                                                  ...Appellant

                                                      -Vs.-

                     1.M.S.Vasudevan (Died)

                     2.The Registrar of Cooperative Societies,
                     N.V.N.Maaligai, EVR Road, Chennai – 600 001.

                     3.The Joint Registrar of Cooperative Societies,
                     Kanaga Apartments, Lady Doak College Road, Madurai.

                     4.The Deputy Registrar of Cooperative Societies,
                     K.K.Nagar, Madurai – 625 020.

                     5.The Principal Secretary to Tamil Nadu,
                     Food Cooperation Consumer Protection Department,
                     (Cooperative Societies),
                     Secretariat, St.George Fort,
                     Chennai.

                     6.M.V.Manjula
                     7.M.V.Eswaran
                     8.M.V.Dhivyanga                                    ...Respondents

                     1/4
https://www.mhc.tn.gov.in/judis
                     (R6 to R8 were brought on record as legal representatives of the
                     deceased first respondent vide order dated 23.06.2022 in C.M.P.(MD)No.
                     5043 of 2021)


                     PRAYER:- Writ Appeal - filed under Clause 15 of Letters Patent Act, to
                     set aside the order dated 03.03.2017 made in W.P.(MD)No.3602 of 2009
                     on the file of this Court.


                                           For Appellant          :Mr.M.Vetrivel
                                                                  for Mr.S.Rajasekar
                                           For R2 to R5           :Mr.M.Sidharthan
                                           For R6 to R8           :Mr.S.Sureshkumar
                                                           ****


                                                  JUDGMENT

(Judgment of the Court was delivered by DR.ANITA SUMANTH, J.)

Read this order in continuation of and in conjunction with

order dated 10.07.2023, that has reference to previous order dated

15.06.2023.

2.Today discharge certificate dated 14.07.2023 issued by the

Madurai Urban Cooperative Bank Limited, has been produced before us.

With this, there is no further liability qua the first respondent and he is

entitled to get back all those documents, that were seized at the original

instance.

https://www.mhc.tn.gov.in/judis

3.Recording above, this Writ Appeal is closed. No costs.

                                                                  [A.S.M.J.,] & [R.V.J.,]
                     NCC      :Yes/No                                    31.07.2023
                     Index    :Yes/No
                     Internet :Yes/No

                     cmr

                     To

1.The Registrar of Cooperative Societies, N.V.N.Maaligai, EVR Road, Chennai – 600 001.

2.The Joint Registrar of Cooperative Societies, Kanaga Apartments, Lady Doak College Road, Madurai.

3.The Deputy Registrar of Cooperative Societies, K.K.Nagar, Madurai – 625 020.

4.The Principal Secretary to Tamil Nadu, Food Cooperation Consumer Protection Department, (Cooperative Societies), Secretariat, St.George Fort, Chennai.

https://www.mhc.tn.gov.in/judis DR.ANITA SUMANTH, J.

AND R.VIJAYAKUMAR, J.

cmr

W.A.(MD)No.201 of 2019

31.07.2023

https://www.mhc.tn.gov.in/judis