Jagan Nagar Residential Welfare ... vs The District Collector
2023 Latest Caselaw 8367 Mad

                                                                       W.P.No.20706 of 2023



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 14.07.2023

                                                     CORAM :

                             THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                      AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                              W.P.No.20706 of 2023

                     Jagan Nagar Residential Welfare Association,
                     rep. by its President Rajesh,
                     No.19, Jagan Nagar,
                     Ariyanvayal, Minjur,
                     Tiruvallur District-601 203.                       .. Petitioner

                                                       Vs

                     1.The District Collector,
                       Office of the Collectorate,
                       Thiruvallur.

                     2.The Executive Officer,
                       Minjur Town Panchayat,
                       Tiruvallur District.                             .. Respondents

                     Prayer: Petition filed under Article 226 of the Constitution of India
                     seeking issuance of a writ of mandamus directing the respondents
                     not to put up the shed for solid waste management in the park
                     situated at Eveready Nagar, Ariyanvayal, Minjur Town Panchayat,
                     Tiruvallur District.




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                     Page 1 of 5


https://www.mhc.tn.gov.in/judis
                                                                               W.P.No.20706 of 2023



                                      For the Petitioner       : Mr.S.Sathishkumar

                                      For the Respondents      : Mr.P.Muthukumar
                                                                 State Government Pleader
                                                                 assisted by
                                                                 Mrs.R.Anitha
                                                                 Spl. Government Pleader
                                                                 for respondents 1 and 2



                                                            ORDER

(Order of the court was made by the Hon'ble Chief Justice)

We have heard Mr.S.Sathishkumar, learned counsel for the

petitioner and Mr.P.Muthukumar, learned State Government

Pleader, assisted by Mrs.R.Anitha, learned Special Government

Pleader for the respondents.

2. Learned counsel for the petitioner submits that directions

be given to the respondents not to put up the shed for solid waste

management in the park situated at Eveready Nagar, Ariyanvayal,

Minjur Town Panchayat, Tiruvallur District.

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https://www.mhc.tn.gov.in/judis W.P.No.20706 of 2023

3. We have disposed of a similar matter bearing

W.P.No.19825 of 2023 (D.Venkatesan v. The District Collector,

Tiruvallur District and others) under order dated 06.07.2023 relying

on the judgment of a Full Bench of this Court delivered in the case

of P.Karthikeyan and others v. Commissioner, Coimbatore

Corporation in W.A.No.4078 of 2019, vide order dated 26.4.2021.

4. In the light of that, it would not be possible for us to pass

orders in the present writ petition. If the petitioner has made some

grievance about the feasibility, it is for the authorities to consider

the same.

5. The writ petition stands disposed of. There will be no order

as to costs. Consequently, W.M.P.No.20063 of 2023 is closed.

                                                         (S.V.G., CJ.)                     (P.D.A., J.)
                                                                         14.07.2023
                     Index                   :      Yes/No
                     Neutral Citation        :      Yes/No
                     bbr


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https://www.mhc.tn.gov.in/judis W.P.No.20706 of 2023

To

1.The District Collector, Office of the Collectorate, Thiruvallur.

2.The Executive Officer, Minjur Town Panchayat, Tiruvallur District.

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https://www.mhc.tn.gov.in/judis W.P.No.20706 of 2023

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

bbr

W.P.No.20706 of 2023

14.07.2023

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https://www.mhc.tn.gov.in/judis