Madras Sporting Youngsters ... vs Chennai Football Association
2023 Latest Caselaw 578 Mad

                                                                       O.S.A.No.70 of 2020

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 10.01.2023

                                                     CORAM

                                THE HON'BLE MR.JUSTICE R.MAHADEVAN
                                                and
                          THE HON'BLE MR.JUSTICE J.SATHYA NARAYANA PRASAD

                                               O.S.A.No.70 of 2020
                                                      and
                                              C.M.P.No.2633 of 2020

                     Madras Sporting Youngsters Football Club
                     Rep. By its Honorary Secretary,
                     T.P.Thangaraj,
                     S/o.T.R.Pandiarajan,
                     No.42, 1st Floor, Loco scheme 2nd street,
                     Jawahar Nagar, Chennai – 600082.                 ...Appellant

                                                        Vs

                     1.Chennai Football Association,
                     Room No.73, Jawaharlal Nehru Stadium,
                     Chennai – 600003.

                     2.Tamil Nadu Football Association,
                     Rep.by its President,
                     Room No.73, Jawaharlal Nehru Stadium,
                     Chennai – 600003.

                     3.Mr.Rohit Ramesh
                     4.Mr.E.Sugumaran


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https://www.mhc.tn.gov.in/judis
                                                                               O.S.A.No.70 of 2020

                     5.Mr.Ramu
                     6.Mr.S.Anandaraj
                     7.Mr.K.Madurai
                     8.Mr.Srish Balakrishnan
                     9.Mr.E.Vallavansingiah
                     10.Mr.V.M.P.Hari Prasad
                     11.Mr.D.R.Padmanabhan
                     12.Mr.T.Ramesh Babu
                     13.Mr.M.L.Alex Dominic
                     14.Mr.C.Balaji
                     15.Mr.V.Durai
                     16.Mr.S.Grand Durai Pandian
                     17.Mr.S.K.Gokul Ram
                     18.Mr.Joseph Antony Noel
                     19.Mr.P.Munuswamy
                     20.Mr.S.Rajan
                     21.Mr.B.Raghupathy
                     22.Mr.S.K.Thanigaivelan
                     23.Mr.V.Thiyagarajan
                     24.Mr.E.Venkatesan
                     25.Hon'ble Justice Mrs.K.B.K.Vasuki                  ... Respondents
                     PRAYER: Original Side Appeal filed under Order 36 Rule 1 of Original
                     Side Rules read with Clause 15 of Letters Patent praying to set aside the



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https://www.mhc.tn.gov.in/judis
                                                                                      O.S.A.No.70 of 2020

                     Order and Decree dated 01.11.2019 passed in A.No.2690 of 2019 in
                     O.A.No.1210 of 2018.


                                  For Appellant       : Mr.C.P.Gowtham.
                                  For Respondents : No appearance for R1, R3, R4.
                                                  Mr.Maheshkumar for R2.

                                                       JUDGMENT

[Judgment of the Court was made by R.MAHADEVAN,J,]

This Original Side Appeal has been filed to set aside the order and

decree dated 01.11.2019 passed in A.No.2690 of 2019 in O.A.No.1210 of

2018.

2.When this Original Side Appeal was taken up for consideration, the

learned counsel appearing for the appellant fairly submitted that he is

withdrawing this Appeal and he has also made an endorsement to that effect.

3.Recording the above submission and the endorsement made by the

learned counsel for the appellant, this Original Side Appeal is dismissed as

withdrawn. No costs. Consequently, the connected Miscellaneous Petition

is closed.

https://www.mhc.tn.gov.in/judis O.S.A.No.70 of 2020

(R.M.D.,J.) (J.S.N.P.,J.) 10.01.2023 ay

Index:Yes / No Speaking Order / Non-speaking Order Neutral Citation: Yes / No

R.MAHADEVAN,J.

and J.SATHYA NARAYANA PRASAD,J.

ay

O.S.A.No.70 of 2020 and C.M.P.No.2633 of 2020

https://www.mhc.tn.gov.in/judis O.S.A.No.70 of 2020

Dated:10.01.2023

https://www.mhc.tn.gov.in/judis