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K.Krishnamoorthi vs The Regional Accounts Officer
2023 Latest Caselaw 1575 Mad

Citation : 2023 Latest Caselaw 1575 Mad
Judgement Date : 13 February, 2023

Madras High Court
K.Krishnamoorthi vs The Regional Accounts Officer on 13 February, 2023
                                                                       W.A.No.2341 of 2018

                                  THE HIGH CvOURT OF JUDICATURE AT MADRAS
                                                 DATED: 13.02.2023
                                                       CORAM:
                               THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                                  AND
                             THE HONOURABLE MRS.K.GOVINDARAJAN THILAKAVADI

                                               W.A.No.2341 of 2018
                                                       and
                                              C.M.P.No.18572 of 2018

                     K.Krishnamoorthi                                      ...Appellant

                                                           Vs.

                     1.The Regional Accounts Officer, (Audit),
                       Department of School Education,
                       Coimbatore – 641 001.

                     2.The Director,
                       Directorate of School Education,
                       Chennai – 600 006.

                     3.The District Educational Officer,
                       Erode, Erode District.

                     4.The Headmaster,
                       Government High School,
                       Nagapalayam, Erode District.

                     5.The Registrar,
                       Vinayaka Missions University,
                       Salem – 636 308.


                     1/4


https://www.mhc.tn.gov.in/judis
                                                                                      W.A.No.2341 of 2018



                     6.The Secretary,
                       University Grants Commission,
                       Bahadur Shah Zhifar Marg,
                       New Delhi – 110002.                                             ...Respondents

                     Prayer: Writ Appeal filed under Clause 15 of the Letters Patent against the
                     order made in W.P.No.42687 of 2016 dated 06.09.2018.

                                    For Appellant      : Mr.N.Umapathi
                                    For Respondents    : Mr.G.Ameedius
                                                         Government Advocate for R1 to R4
                                                         Mr.K.Purushothaman for R5




                                                      JUDGMENT

(Judgment of the Court was made by R.SUBRAMANIAN, J.)

The learned counsel appearing for the appellant seeks permission

to withdraw this appeal. He has also made the following endorsement to

that effect.

“The Appellant may be permitted to withdraw the Writ Appeal.”

2.In view of the same, this Writ Appeal is dismissed as withdrawn.

https://www.mhc.tn.gov.in/judis W.A.No.2341 of 2018

No costs. Consequently, connected miscellaneous petition is closed.

(R.S.M.,J.) (K.G.T.,J.) 13.02.2023 kkn

Internet:Yes/No Index:Yes/No Speaking/Non-speaking order

To:-

1.The Regional Accounts Officer, (Audit), Department of School Education, Coimbatore – 641 001.

2.The Director, Directorate of School Education, Chennai – 600 006.

3.The District Educational Officer, Erode, Erode District.

4.The Headmaster, Government High School, Nagapalayam, Erode District.

5.The Secretary, University Grants Commission, Bahadur Shah Zhifar Marg, New Delhi – 110002.

https://www.mhc.tn.gov.in/judis W.A.No.2341 of 2018

R.SUBRAMANIAN, J.

and K.GOVINDARAJAN THILAKAVADI, J.

KKN

W.A.No.2341 of 2018 and C.M.P.No.18572 of 2018

13.02.2023

https://www.mhc.tn.gov.in/judis

 
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