Subramanian vs K.Sundaram Swamidoss
2023 Latest Caselaw 9814 Mad

                                                                                S.A.No.485 of 2003

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                    Dated : 07.08.2023

                                                        CORAM

                              THE HON'BLE MR.JUSTICE KRISHNAN RAMASAMY

                                                    S.A.No.485 of 2003
                                                           and
                                                   CMP No.4240 of 2003

                     Subramanian
                                                                                     ... Appellant

                                                           -vs-

                     K.Sundaram Swamidoss
                                                                                   ... Respondent

                     PRAYER: Second Appeal filed under Section 100 Code of Civil
                     Procedure against the Judgment and Decree dated 29.11.2002 made in
                     A.S.No.117 of 2002 on the file of the II Additional District Judge,
                     Tirunelveli reversing the Judgment and Decree dated 08.04.2002 made in
                     O.S.No.87 of 1997 on the file of the II Additional Sub Judge,
                     Tirunelveli.

                                  For Appellant         ... Mr.M.P.Senthil

                                  For Respondent         ... Mr.D.Nallathambi




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                                                                                   S.A.No.485 of 2003




                                                        JUDGMENT

When the matter is taken up for hearing today, it is stated by the

learned counsel for the respondent that the sole respondent died on

13.08.2018. Since no steps have been taken till date, the second appeal

is dismissed as abated. No costs. Consequently, connected

miscellaneous petition is closed.

07.08.2023 NCC : Yes/No Index : Yes/No Internet: Yes skn

To:

1.The II Additional District Judge, Tirunelveli.

2.The II Additional Sub Judge, Tirunelveli.

3.The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

S.A.No.485 of 2003

KRISHNAN RAMASAMY, J.

skn

S.A.No.485 of 2003 and CMP No.4240 of 2003

07.08.2023

https://www.mhc.tn.gov.in/judis