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V.Jegannathan vs The Deputy Registrar Of ...
2023 Latest Caselaw 9801 Mad

Citation : 2023 Latest Caselaw 9801 Mad
Judgement Date : 7 August, 2023

Madras High Court
V.Jegannathan vs The Deputy Registrar Of ... on 7 August, 2023
                                                                                    Writ Appeal No.2813 of 2019


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      Dated: 07.08.2023

                                                         CORAM

                               THE HONOURABLE MR. JUSTICE R.SURESH KUMAR
                                                 AND
                              THE HONOURABLE MR. JUSTICE K.KUMARESH BABU

                                              Writ Appeal Nos.2813 of 2019



                     V.Jegannathan
                                                        ... Appellant

                                                             Vs

                     1.The Deputy Registrar of Cooperative Societies,
                       Office of the Deputy Registrar of Cooperative Societies,
                       Vridhachalam, Cuddalore District.

                     2.The President
                       E-2192, Vadapathi Primary Agricultural
                                 Cooperative Credit Society,
                       Vadapathi, Cuddalore District.                   ... Respondents



                     PRAYER Writ Appeal filed under Clause 15 of Letter Patent against the
                     order dated 14.02.2019 made in W.P.No.4273 of 2019 and to allow the writ
                     petition.

                                     For Appellants     : Ms.N.Gowri for


                     Page No.1/4


https://www.mhc.tn.gov.in/judis
                                                                                   Writ Appeal No.2813 of 2019


                                                      Mr.G.Ilamurugu

                                        For Respondent    : Mr.R.Kumaravel AGP for RR1&2

                                                          JUDGMENT

(Order of the Court was made by Mr.R.SURESH KUMAR.,J.)

The learned counsel appearing for the appellant submits that noth-

ing survives in this Appeal as per the instructions given by the ap -

pellant and she has made an endorsement to that effect. Hence the Writ Ap-

peal is dismissed as having become infructuous. No costs.

                                                                         (R.S.K.,J.)            (K.B., J.)
                                                                              07.08.2023
                     Index: Yes/No

Speaking Order/Non Speaking Order Neutral Citation:Yes/No pbn

Page No.2/4

https://www.mhc.tn.gov.in/judis Writ Appeal No.2813 of 2019

To

1.The Deputy Registrar of Cooperative Societies, Office of the Deputy Registrar of Cooperative Societies, Vridhachalam, Cuddalore District.

2.The President E-2192, Vadapathi Primary Agricultural Cooperative Credit Society, Vadapathi, Cuddalore District.

Page No.3/4

https://www.mhc.tn.gov.in/judis Writ Appeal No.2813 of 2019

R.SURESH KUMAR., J.

and K.KUMARESH BABU.,J.

Pbn

Writ Appeal No.2813 of 2019

07.08.2023

Page No.4/4

https://www.mhc.tn.gov.in/judis

 
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