Citation : 2023 Latest Caselaw 9764 Mad
Judgement Date : 7 August, 2023
O.S.A.Nos.282 & 283 of 2013
THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 07.08.2023
CORAM:
THE HONOURABLE MR. JUSTICE R.SUBRAMANIAN
AND
THE HONOURABLE MR. JUSTICE V.LAKSHMINARAYANAN
O.S.A.Nos.282 & 283 of 2013
In OSA No.282 of 2013:
1.J.Bhavani
2.J.Ramesh
3.Sasikumar
4.Lakshman ...Appellants
Vs.
1.P.Venkatesan (deceased)
2.Thayarammal (deceased)
3.Krishnaveni
4.Thangamani
5.V.Lakshmi
6.Dhanajayan
7.V.Revathi
8.V.Padmanabhan
9.V.Santhanakrishnan
1/8
https://www.mhc.tn.gov.in/judis
O.S.A.Nos.282 & 283 of 2013
10.V.Thilakavathi
11.V.Dhanalakshmi
12.Viswanathan
13.Chandrasekaran
14.S.Ramani
15.Subramani
16.Maheswari
17.Charumathi
18.Yuvaraj
19.Indumathi
20.Jambulingam
21.Sumathi
22.Giritharan
23.Thenmozhi
24.Elangovan
25.Parthiban
26.Manimegalai
27.Manivannan
28.Nirmaladevi
29.Senthil Murugan
2/8
https://www.mhc.tn.gov.in/judis
O.S.A.Nos.282 & 283 of 2013
[R12 to R29 brought on record as Lrs of the deceased second
respondent viz., Thayarammal vide Court order dated 25.02.2020
made in CMP Nos.3386, 3563m 3564, 3567, 3378 & 3384 of 2020 in
OSA No.282 of 2013 & 283 of 2013 (NKKJ & PVJ)].
...Respondents
Prayer: Original Side Appeal filed under Order XXXVI Rule 1 of O.S.
Rules r/w. Clause 15 of the Letters Patent Appeal, against the
judgment and decree dated 29.04.2013 made in T.O.S. No.11 of 1998.
For Appellant : Mr.G.Jeremiah
For Respondent : Ms.B.Karpagam
Nos.5 to 11
For Respondent : No Appearance
Nos.13, 15, 16
& 19
For Respondent : Ms.Tks.Bharathy Shri
Nos.17, 18, 21 to 24
& 26 to 29
In OSA No.283 of 2013:
1.J.Bhavani
2.J.Ramesh
3.Sasikumar
4.Lakshman ...Appellants
Vs.
3/8
https://www.mhc.tn.gov.in/judis
O.S.A.Nos.282 & 283 of 2013
1.Thayarammal (deceased)
2.P.Venkatesan (deceased)
3.Krishnaveni
4.Radha Bai (deceased)
5.Lakshmi Ammal (deceased)
6.Padmavathy Ammal
7.P.Kamala
8.Thangamani
9.V.Lakshmi
10.Dhanajayan
11.V.Revathi
12.V.Padmanabhan
13.V.Santhanakrishnan
14.V.Thilakavathi
15.V.Dhanalakshmi
(R9 to 15 are added as LRs of deceased R2)
16.K.C.Sekaran
17.Saraswathi
18.K.Jayalakshmi
19.K.Rajan
(R16 to 19 are added as LRs of deceased R4)
4/8
https://www.mhc.tn.gov.in/judis
O.S.A.Nos.282 & 283 of 2013
20.S.Parthiban
21.S.Mohan
22.S.Ramu
23.S.Saravanan
24.Vanaja
(R20 to 24 are LRs. of R5)
25.Viswanathan
26.Chandrasekaran
27.S.Ramani
28.Subramani
29.Maheswari
30.Charumathi
31.Yuvaraj
32.Indumathi
33.Jambulingam
34.Sumathi
35.Giritharan
36.Thenmozhi
37.Elangovan
38.Parthiban
5/8
https://www.mhc.tn.gov.in/judis
O.S.A.Nos.282 & 283 of 2013
39.Manimegalai
40.Manivannan
41.Nirmaladevi
42.Senthil Murugan
[R25 to R42 brought on record as LRs of the deceased first
respondent viz., Thayarammal vide Court order dated 25.02.2020
made in CMP Nos.3386, 3563, 3564, 3567, 3378 & 3384 of 2020 in
OSA No.282 of 2013 & 283 of 2013 (NKKJ & PVJ)].
... Respondents
Prayer: Original Side Appeal filed under Order XXXVI Rule 1 of O.S.
Rules r/w. Clause 15 of the Letters Patent Appeal, against the
judgment and decree of this Court dated 29.04.2013 made in Tr.C.S.
No.49 of 2001.
For Appellant : Mr.G.Jeremiah
For Respondent : Ms.B.Karpagam
Nos.7, 9 to 15
For Respondent : No Appearance
Nos.30 to 32, 34 to 39
For Respondent : Ms.Tks.Bharathy Shri
Nos.17, 18, 21 to 24
& 26 to 29
6/8
https://www.mhc.tn.gov.in/judis
O.S.A.Nos.282 & 283 of 2013
JUDGMENT
(Judgment of the Court was made by R.SUBRAMANIAN, J.)
It is seen that the fourth respondent in O.S.A.No.282 of 2013
namely, Mrs.Thangamani is no more. She also figured as eighth
respondent in O.S.A.No.283 of 2013. We have recorded that she died
on 12.08.2016. Despite seven years having gone by, no steps have
been taken so far to bring her legal representatives on record. The
appeal in OSA.No.283 of 2013 being one against the decree for
partition and and the appeal in OSA No.282 of 2013 being one against
refusal to grant an order of Letters of Administration. Both the appeals
will abate in full. Hence, the Original Side Appeals are disposed of as
'abated'. It is open to the learned counsel for the appellants to file
application, if he is able to get the particulars of the legal
representatives of the deceased Thangamani. No costs.
(R.S.M.,J.) (V.L.N.,J.)
07.08.2023
DP
Internet:Yes/No
Index:Yes/No
Speaking/Non-speaking order
Neutral Citation : Yes/No
https://www.mhc.tn.gov.in/judis O.S.A.Nos.282 & 283 of 2013
R.SUBRAMANIAN, J.
and V.LAKSHMINARAYANAN, J.
DP
O.S.A.Nos.282 & 283 of 2013
07.08.2023
https://www.mhc.tn.gov.in/judis
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!