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Union Of India vs Cosmopolitan Club
2023 Latest Caselaw 9710 Mad

Citation : 2023 Latest Caselaw 9710 Mad
Judgement Date : 4 August, 2023

Madras High Court
Union Of India vs Cosmopolitan Club on 4 August, 2023
                                                                      O.S.A.No.120 of 2020

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED 04.08.2023

                                                    CORAM

                                    THE HON'BLE Mr. JUSTICE R. MAHADEVAN
                                                     AND
                                  THE HON'BLE Mr. JUSTICE MOHAMMED SHAFFIQ


                                              O.S.A.No.120 of 2020
                                                     AND
                                              C.M.P.No.5716 of 2020



                Union of India
                Rep. by its Defence Estates Officer
                Madras Circle, Ministry of Defence
                Government of India
                No.306, Anna Salai
                Teynampet
                Chennai 600 018                                         .. Appellant

                                                       Vs.

                1.Cosmopolitan Club
                Rep. by its Honorary Secretary
                63, Anna Salai
                (Post Box No.371)
                Chennai 600 002

                2.Tamil Nadu Golf Federation
                Rep. by its Honorary Secretary
                827, Anna Salai, 4th Floor
                Chennai 600 002                                        .. Respondents


https://www.mhc.tn.gov.in/judis
                1/4
                                                                                O.S.A.No.120 of 2020

                          Original Side Appeal filed under Order XXXVI Rule 9 of Original Side
                Rules read with Clause 15 of Letters Patent, against the order dated 18.11.2019
                passed in A.No.5787 of 2019 in C.S.No.437 of 2012.


                                  For Appellant     : Mr.P.G.Santhosh Kumar
                                                      Senior Panel Counsel
                                  For R1            : Mr.V.P.Sengottuvel
                                  For R2            : Mr.P.R.Raman
                                                      Senior Counsel
                                                      for Mr.C.Seethapathy



                                                   JUDGMENT

(Judgment of the court was delivered by R. MAHADEVAN, J.)

Challenging the order dated 18.11.2019 passed in A.No.5787 of 2019 in

C.S.No.437 of 2012 on the file of this Court, the appellant has preferred the

present Original Side Appeal.

2. When the matter was taken up for hearing, the learned counsel for the

appellant sought permission of this Court to withdraw this original side appeal.

He has also made an endorsement in the court bundle to that effect.

https://www.mhc.tn.gov.in/judis

O.S.A.No.120 of 2020

3. In view of the above submission and endorsement made by the learned

counsel for the appellant, this original side appeal stand dismissed as

withdrawn. No costs. Connected miscellaneous petition is closed.

                                                                     [R.M.D,J.]       [M.S.Q, J.]
                                                                             04.08.2023
                Internet : Yes

Neutral Citation : Yes/No gya

To

1.The Honorary Secretary Cosmopolitan Club 63, Anna Salai (Post Box No.371) Chennai 600 002

2.The Honorary Secretary Tamil Nadu Golf Federation 827, Anna Salai, 4th Floor Chennai 600 002

https://www.mhc.tn.gov.in/judis

O.S.A.No.120 of 2020

R. MAHADEVAN, J.

AND MOHAMMED SHAFFIQ, J.

gya

O.S.A.No.120 of 2020

04.08.2023

https://www.mhc.tn.gov.in/judis

 
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