Krishnamoorthy vs Prabhakaran
2023 Latest Caselaw 9641 Mad

Citation : 2023 Latest Caselaw 9641 Mad
Judgement Date : 3 August, 2023

Madras High Court

Krishnamoorthy vs Prabhakaran on 3 August, 2023

                                                                           S.A(MD)No.1235 of 2008

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     Dated : 03.08.2023

                                                         CORAM

                              THE HON'BLE MR.JUSTICE KRISHNAN RAMASAMY

                                                  S.A(MD)No.1235 of 2008

                     Krishnamoorthy
                                                                                    ... Appellant

                                                            -vs-

                     Prabhakaran
                                                                                   ... Respondent


                     PRAYER: Second Appeal filed under Section 100 Code of Civil

                     Procedure against the Judgment and Decree dated 09.09.2006 made in

                     A.S.No.46 of 2005 on the file of the District Court, Kanniyakumari at

                     Nagercoil reversing the Judgment and Decree dated 11.01.2005 made in

                     O.S.No.43 of 2004 on the file of the Sub Judge, Padmanabhapuram.


                                  For Appellant          ... M/s J.Anandavalli

                                  For Respondent          ... No appearance




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                                                                                S.A(MD)No.1235 of 2008


                                                          JUDGMENT

It is seen that a letter sent to the sole respondent has been returned

on 06.07.2020 unserved with an endorsement “expired”. However, no

steps have been taken till date. Hence, the Second Appeal is dismissed

as abated. No costs.

03.08.2023 NCC : Yes/No Index : Yes/No Internet: Yes skn

To:

1.The District Judge, Kanniyakumari.

2.The Sub Judge, Padmanabhapuram.

3.The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

S.A(MD)No.1235 of 2008

KRISHNAN RAMASAMY, J.