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R.Rajendran vs Project Officer
2023 Latest Caselaw 9634 Mad

Citation : 2023 Latest Caselaw 9634 Mad
Judgement Date : 3 August, 2023

Madras High Court
R.Rajendran vs Project Officer on 3 August, 2023
                                                                                     WA No.2919 of 2021

                                      IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                        DATED:   03.08.2023

                                                             CORAM

                             THE HON'BLE MR.SANJAY V.GANGAPURWALA , CHIEF JUSTICE
                                                                 AND
                                           THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU

                                                        WA No.2919 of 2021

                     R.Rajendran                                       : Appellant

                                  versus

                     1.Project Officer,
                       State Industries Promotion Corporation
                       of Tamil Nadu learned. On NH-5 (GNT Road)
                       Gummidipoondi Post,
                       Thiruvallur District 601 201

                     2.P.S.Vellappan

                     3.M/s.Subramaniya Spinning Mills Ltd.,
                       rep. by its Managing Director                   : Respondents


                     Prayer: Writ appeal filed under Clause 15 of the Letters Patent against
                     the order dated 02.08.2021 in WP No.15821 of 2021.


                     For the Appellant              :      Mr.A.Roshan,
                                                           for M/s.Raj & Raj Associates




                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                WA No.2919 of 2021

                                                        JUDGMENT

(Made by the Hon'ble Chief Justice)

Mr.A.Roshan, learned counsel appearing on behalf of M/s.Raj and

Raj Associates, submits that the writ appeal has become infructuous.

2. In view of the same, the writ appeal is dismissed as

infructuous. There will be no order as to costs. Consequently, CMP

No.19800 of 2021 is dismissed.





                                                           (S.V.G., CJ.)                (P.D.A., J.)
                                                                           03.08.2023
                     Index                   : Yes/No
                     Neutral Citation        : Yes/No
                     tar







https://www.mhc.tn.gov.in/judis WA No.2919 of 2021

To

1.Project Officer, State Industries Promotion Corporation of Tamil Nadu learned. On NH-5 (GNT Road) Gummidipoondi Post, Thiruvallur District 601 201

https://www.mhc.tn.gov.in/judis WA No.2919 of 2021

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

(tar)

WA No.2919 of 2021

03.08.2023

https://www.mhc.tn.gov.in/judis

 
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