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R.Gomathy Ammal vs C.R.Gandhi
2023 Latest Caselaw 9433 Mad

Citation : 2023 Latest Caselaw 9433 Mad
Judgement Date : 1 August, 2023

Madras High Court
R.Gomathy Ammal vs C.R.Gandhi on 1 August, 2023
                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 01.08.2023

                                                     CORAM:

                                  THE HONOURABLE DR.JUSTICE ANITA SUMANTH
                                                    AND
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                            W.A.(MD)No.1005 of 2017


                     R.Gomathy Ammal                           ...Appellant/4th Respondent


                                                       /Vs./

                     1.C.R.Gandhi
                     2.Puhazh Gandhi.P
                     3.Malar G.P.
                     4.Priya G.P.

                     5.The Inspector General of Registration,
                       Santhome, Chennai-4.

                     6.The Joint Sub Registrar-1,
                       Nagercoil,
                       Kanyakumari District.

                     7.The District Registrar,
                       Nagercoil,
                       Kanyakumari District.                            ...Respondents




                     1/3



https://www.mhc.tn.gov.in/judis
                     PRAYER:- Writ Appeal - filed under Clause 15 of Letters Patent Act, to
                     set aside the order passed by this Court in W.P.(MD)No.121 of 2013,
                     dated 04.07.2014.

                                           For Appellant      : No Appearance
                                           For R5 to R7       : Mr.S.Shaji Bino
                                                                   Special Government Pleader


                                                   JUDGMENT

(Judgment of the Court was delivered by R.VIJAYAKUMAR, J.)

In view of the order passed in W.A.(MD)No.1416 of 2014, no

further orders are called for in the present Writ Appeal. Accordingly, it is

closed. No costs.

[A.S.M.J.,] & [R.V.J.,] 01.08.2023 NCC :Yes/No Index :Yes/No Internet :Yes ta

https://www.mhc.tn.gov.in/judis DR.ANITA SUMANTH, J.

AND R.VIJAYAKUMAR, J.

ta

To

1.The Inspector General of Registration, Santhome, Chennai-4.

2.The Joint Sub Registrar-1, Nagercoil, Kanyakumari District.

3.The District Registrar, Nagercoil, Kanyakumari District.

Order made in W.A.(MD)No.1005 of 2017

Dated:

01.08.2023

https://www.mhc.tn.gov.in/judis

 
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