Arulsamy (Died) vs Alagammal
2023 Latest Caselaw 11576 Mad

                                                                            S.A(MD)No.55 of 2006

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 30.08.2023

                                                     CORAM:

                            THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY

                                             S.A(MD)No.55 of 2006

                 Arulsamy (died)
                 (Memo dated 28.04.2022 filed in USR No.12868 is
                  recorded as sole appellant died vide Court order
                 dated 29.04.2022)
                                                                                    ... Appellant
                                                         Vs.
                 Alagammal
                                                                                 ... Respondent

                 PRAYER: The Second Appeal is filed under Section 100 of the Civil Procedure
                 Code, against the Judgment and Decree dated 09.11.2004 made in A.S.No.7 of
                 2002 on the file of the I Additional Sub Judge, Madurai reversing the Judgment
                 and Decree dated 19.09.2001 made in O.S.No.135 of 1995 on the file of the
                 District Munsif Court, Thirumangalam.


                                    For Appellant    : Mr.J.Gunaseelan Muthiah
                                    For Respondent   : No appearance




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https://www.mhc.tn.gov.in/judis
                                                                                   S.A(MD)No.55 of 2006



                                                      JUDGMENT

When the matter is taken up for hearing today, the learned counsel

appearing for the appellant would submit that the sold appellant and the sole

respondent passed away.

2. Since no steps have been taken, the Second Appeal is dismissed as

abated. No costs.

30.08.2023

skn To

1.The I Additional Sub Judge, Madurai.

2.The District Munsif, Thirumangalam, Madurai District.

3.The Section Officer, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A(MD)No.55 of 2006

KRISHNAN RAMASAMY,J.

skn

S.A(MD)No.55 of 2006

30.08.2023

https://www.mhc.tn.gov.in/judis