B.Vidya Ramani vs S.Devasitham
2023 Latest Caselaw 10855 Mad

                                                                       C.M.A.No.2204 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 21.08.2023

                                                        CORAM:

                                  THE HONOURABLE MS.JUSTICE SUNDER MOHAN

                                               C.M.A.No.2204 of 2022

                  B.Vidya Ramani                          ..                       Appellant

                                                         Vs.

                  1.S.Devasitham

                  2.United India Insurance Company Limited
                    Silingi Buildings,
                    No.134, Greams Road,
                    Chennai - 600 006.               ..                          Respondents

                  Prayer: This Civil Miscellaneous Appeal is filed under Section 173 of Motor

                  Vehicles Act, 1988, against the judgment and decree dated 21.11.2020 made

                  in M.C.O.P.No.3125 of 2015 on the file of the VI Judge, Court of Small

                  Causes, Chennai.

                                        For Appellant     : Mr.M.Deivanandam




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https://www.mhc.tn.gov.in/judis
                                                                         C.M.A.No.2204 of 2022



                                                  JUDGMENT

The learned counsel appearing for the appellant seeks permission of

this Court to withdraw the appeal and made an endorsement to that effect.

2. Recording the submissions and the endorsement made by the learned

counsel appearing for the appellant, this Civil Miscellaneous Appeal is

dismissed as withdrawn. No costs.

21.08.2023 Index : Yes / No ssa/rgr To

1. The VI Judge, Court of Small Causes, Motor Accident Claims Tribunal, Chennai.

2.The Record Keeper, V.R.Section, High Court, Chennai.

https://www.mhc.tn.gov.in/judis C.M.A.No.2204 of 2022

SUNDER MOHAN, J.

ssa/rgr

C.M.A.No.2204 of 2022

21.08.2023

https://www.mhc.tn.gov.in/judis