Thangam vs Muthu
2023 Latest Caselaw 10841 Mad

                                                                                       S.A.(MD)No.527 of 2005



                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                        DATED : 21.08.2023

                                                             CORAM

                           THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY

                                                  S.A.(MD)No.527 of 2005
                     Thangam                                                     ...Appellant
                                                               vs.
                     1.Muthu
                     2.Rajendran                                             ... Respondents


                     Prayer: Second Appeal filed under Section 100 of the Code of Civil
                     Procedure against the Judgment and Decree dated 03.01.2005 in A.S.No.
                     65 of 2002 on the file of the Sub Court, Aruppukottai reversing the
                     Judgment and Decree dated 09.10.2002 in O.S.No.314 of 1999 on the
                     file of the District Munsif Court, Aruppukottai.

                     For Appellant                  :       No appearance

                     For Respondents                :       Mr.S.Parthasarathi


                                                           JUDGMENT

The learned counsel appearing for the respondents submits that the

sole appellant passed away long before.

https://www.mhc.tn.gov.in/judis S.A.(MD)No.527 of 2005

2. Though the sole appellant has passed away long before, till date,

no steps have been taken to bring on record the legal representatives of

the deceased sole appellant. In view of the same, the Second Appeal is

dismissed as abated. No costs.

21.08.2023

NCC:Yes/No Index:Yes/No Speaking/Non-speaking order mbi

To

1.The Sub Judge, Aruppukottai

2.The District Munsif, Aruppukottai

3.The Section Officer, Vernacular Records Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A.(MD)No.527 of 2005

KRISHNAN RAMASAMY, J.

mbi

S.A.(MD)No.527 of 2005

21.08.2023

https://www.mhc.tn.gov.in/judis