N.R.Dharmalingam vs The Superintendent Of Police
2023 Latest Caselaw 10748 Mad

                                                                    Crl.O.P.No.18894 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 18.08.2023

                                                       CORAM

                            THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                             Crl.OP.No.18894 of 2023

                     N.R.Dharmalingam,
                     S/o.Ramasamy.                                           .. Petitioner
                                                        Vs.

                     1.The Superintendent of Police,
                       Superintendent Police Office,
                       Kallakurichi.

                     2.The Deputy Superintendent of Police,
                       Deputy Superintendent Police Office,
                       Tirukovilore,
                       Kallakurichi.

                     3.State Respresented by
                       The Sub-Inspector of Police,
                       Vadaponparapi Police Station,
                       Kallakurichi District.

                     4.S.Sundari,
                       W/o.Shankar.

                     5.S.Dhanam,
                       W/o.Subramaniyan.

                     6.V.Durai,
                       S/o.Vellaikaran.
                     7.K.Selvi,

                     1/5
https://www.mhc.tn.gov.in/judis
                                                                       Crl.O.P.No.18894 of 2023

                        W/o.Kovindharaji.

                     8.D.Vasantha,
                       W/o.Dhurai.

                     9.P.Ramasamy,
                       S/o.Pichaikaran.

                     10.M.Panner,
                        S/o.Mannaggatti.

                     11.S.Kabilan,
                        S/o.Sekar.

                     12.S.Pazhaniammal,
                        W/o.subramaniyan.

                     13.B.Selvi,
                        W/o.Balusamy.                                          .. Respondents

                     PRAYER : This Criminal Original petition filed under Section 482 of
                     Cr.PC to direct the 3rd Respondent to provide police protection to the
                     petitioner forthwith based on petitioner's complaint dated 25.02.2023.
                                         For Petitioner     : Mr.T.Balachandran
                                  For Respondent 1 to 3     : A.Damodaran
                                                              Additional Public Prosecutor

                                                          ORDER

This Criminal Original Petition has been filed seeking to

provide police protection to the petitioner forthwith based on petitioner's

complaint dated 25.02.2023.

https://www.mhc.tn.gov.in/judis Crl.O.P.No.18894 of 2023

2.Learned Additional Public Prosecutor, on instructions, submitted

that, based on the complaint given by the peitioner, petition enquiry is

pending in CP No.54 of 2023 on the file of the respondent Police.

3.The petitioner is directed to co-operate with the Police for enquiry

and the respondent Police shall conduct the enquiry keeping in mind the

judgment in Lalitha Kumari vs. Government of Uttar Pradesh reported in

2013 (6) CTC 353. On completion of the enquiry, the respondent Police

shall take a decision regarding the further course of action. This process

shall be completed by the respondent Police within a period of two weeks

from the date of receipt of copy of this order.

4.With the above directions, this Criminal Original petition is

disposed of accordingly.

18.08.2023 Index : Yes/No Speaking order:Yes/No Neutral citation:Yes/No rka/mkn-ii

https://www.mhc.tn.gov.in/judis Crl.O.P.No.18894 of 2023

To

1.The Superintendent of Police, Superintendent Police Office, Kallakurichi.

2.The Deputy Superintendent of Police, Deputy Superintendent Police Office, Tirukovilore, Kallakurichi.

3.The Sub-Inspector of Police, Vadaponparapi Police Station, Kallakurichi District.

4.The Public Prosecutor, High Court, Madras.

https://www.mhc.tn.gov.in/judis Crl.O.P.No.18894 of 2023

N.ANAND VENKATESH, J

rka/mkn-ii

Crl.OP.No.18894 of 2023

18.08.2023

https://www.mhc.tn.gov.in/judis