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Rukmani vs The Sub-Registrar
2023 Latest Caselaw 10524 Mad

Citation : 2023 Latest Caselaw 10524 Mad
Judgement Date : 16 August, 2023

Madras High Court
Rukmani vs The Sub-Registrar on 16 August, 2023
                                                                                    WA No.1287 of 2021

                                      IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                        DATED:   16.08.2023

                                                             CORAM

                             THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                                 AND
                                           THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU

                                                        WA No.1287 of 2021

                     Rukmani                                                  : Appellant

                                  versus

                     1.The Sub-Registrar,
                       Avinashi 641 654

                     2.The District Registrar of Tiruppur,
                       No.1/3, Vignesh Complex,
                       Ground Floor, P.N. Road,
                       Opposite Sivan Theatre, Tiruppur

                     3.The Inspector General of Registration,
                       No.100, Santhome Road,
                       Mullima Nagar, Mandavelipakkam,
                       Chennai 28.                                            : Respondents


                     Prayer: Writ appeal filed under Clause 15 of the Letters Patent against
                     the order dated 03.12.2020 in WP No.17580 of 2020.


                     For the Appellant              :      No appearance

                     For the Respondents            :      Mrs.R.Anitha, Spl.G.P.



                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                 WA No.1287 of 2021

                                                          JUDGMENT

(Made by the Hon'ble Chief Justice)

On 08.08.2023, we had observed that if none appears for the

appellant on 16.08.2023, i.e. today, the appeal would stand dismissed.

On 27.06.2023 also, adjournment was sought on behalf of the

appellant.

2. It appears that the appellant is not interested in prosecuting

the appeal. The writ appeal stands dismissed for non-prosecution.

There will be no order as to costs.





                                                            (S.V.G., CJ.)                (P.D.A., J.)
                                                                            16.08.2023
                     Index                   : Yes/No
                     Neutral Citation        : Yes/No
                     tar







https://www.mhc.tn.gov.in/judis WA No.1287 of 2021

To

1.The Sub-Registrar, Avinashi 641 654

2.The District Registrar of Tiruppur, No.1/3, Vignesh Complex, Ground Floor, P.N. Road, Opposite Sivan Theatre, Tiruppur

3.The Inspector General of Registration, No.100, Santhome Road, Mullima Nagar, Mandavelipakkam, Chennai 28.

https://www.mhc.tn.gov.in/judis WA No.1287 of 2021

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

(tar)

WA No.1287 of 2021

16.08.2023

https://www.mhc.tn.gov.in/judis

 
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