M.Jeyachandran vs The Tahsildar
2023 Latest Caselaw 10283 Mad

                                                                            WP(MD)No.18961 of 2023


                      BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                             DATED : 11.08.2023

                                                   CORAM:

                             THE HONOURABLE MR.JUSTICE B.PUGALENDHI

                                          WP(MD)No.18961 of 2023

                M.Jeyachandran                                               .. Petitioner

                                                       v.

                1.The Tahsildar,
                  Vathirairuppu Taluk,
                  Virudhunagar District.

                2.The Village Administrative Officer,
                  Nathampatti Village,
                  Vathirairuppu Circle,
                  Srivilliputhur,
                  Virudhunagar District.

                3.The Firka Surveyor,
                  Vathirairuppur Circle,
                  Srivilliputhur,
                  Virudhunagar District.

                4.Susilamanraja                                              .. Respondents



                          Writ Petition filed under Article 226 of the Constitution of India

                seeking issuance of a Writ of Mandamus directing the respondents 1 to 3 to
                1/4


https://www.mhc.tn.gov.in/judis
                                                                               WP(MD)No.18961 of 2023


                to conduct survey as per Tamil Nadu Survey and Boundaries Act, 1923

                and to fix boundaries in respect of the lands comprised in S.No.174,

                measuring an extent of 30 cents out of 1 Acre 20 cents situated at Ayyan

                Nathampatti Village, Kunnor Saputy, Vathirairuppu Taluk, Virudhunagar

                District and to fix boundaries in the said survey number as per the

                judgment and decree in S.A.No.1529 of 2000 dated 16.04.2021 and by

                considering the petitioner's application dated 17.03.2023.

                                      For Petitioner      : Mr.T.Palanisamy

                                      For Respondents : Mr.M.Sarangan,
                                                      Additional Government Pleader
                                                                 for R.1 to R.3
                                                     *****

                                                       ORDER

The petitioner, with a grievance that his application for surveying his

land has not been considered, has filed this writ petition.

2.Learned Additional Government Pleader, on instructions,

submitted that the applications for survey are being considered on seniority

basis and that the petitioner's application would be considered and

disposed of within a reasonable time.

https://www.mhc.tn.gov.in/judis WP(MD)No.18961 of 2023

3.In view of the above submission, this writ petition stands disposed

of, with a direction to the first respondent / Tahsildar to consider the

petitioner's representation dated 17.03.2023 and to take a decision, on

merits and in accordance with law, after affording due opportunity of

hearing to the parties concerned, within a period of eight weeks from the

date of receipt of a copy of this order. No costs.

                Index             :   Yes / No                                 11.08.2023
                NCC               :   Yes / No
                Internet          :   Yes
                gk

                To

                1.The Tahsildar,
                  Vathirairuppu Taluk,
                  Virudhunagar District.

2.The Village Administrative Officer, Nathampatti Village, Vathirairuppu Circle, Srivilliputhur, Virudhunagar District.

3.The Firka Surveyor, Vathirairuppur Circle, Srivilliputhur, Virudhunagar District.

https://www.mhc.tn.gov.in/judis WP(MD)No.18961 of 2023

B.PUGALENDHI, J.

gk

WP(MD)No.18961 of 2023

11.08.2023

https://www.mhc.tn.gov.in/judis