Sahayadhas vs Rengaswamy
2023 Latest Caselaw 10276 Mad

                                                                                  S.A.(MD)No.464 of 2005



                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                       DATED : 11.08.2023

                                                            CORAM

                           THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY

                                                  S.A.(MD)No.464 of 2005
                     Sahayadhas                                                  ...Appellant
                                                              vs.
                     Rengaswamy                                                ... Respondent


                     Prayer: Second Appeal filed under Section 100 of the Code of Civil
                     Procedure against the Judgment and Decree dated 07.12.2004 in A.S.No.
                     113 of 2002 on the file of the Subordinate Judge, Padmanabhapuram
                     reversing the Judgment and Decree dated 19.07.2002 in O.S.No.150 of
                     2000 on the file of the Additional District Munsif, Padmanabhapuram.

                     For Appellant                 :       Mr.K.N.Thambi

                     For Respondent                :       Mr.C.Godwin


                                                          JUDGMENT

The learned counsel appearing for the appellant submits that the

sole appellant passed away long before.

https://www.mhc.tn.gov.in/judis S.A.(MD)No.464 of 2005

2. Though the learned counsel for the appellant submits that the

sole appellant died long before, till date, he has not taken any steps to

bring on record the legal representatives of the deceased sole appellant.

In view of the same, the Second Appeal is dismissed as abated. No costs.

11.08.2023

NCC:Yes/No Index:Yes/No Speaking/Non-speaking order

mbi

To

1.The Subordinate Judge, Padmanabhapuram

2.The Additional District Munsif, Padmanabhapuram

3.The Section Officer, Vernacular Records Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A.(MD)No.464 of 2005

KRISHNAN RAMASAMY, J.

mbi

S.A.(MD)No.464 of 2005

11.08.2023

https://www.mhc.tn.gov.in/judis