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Velu Thevar vs Malaiyappan
2023 Latest Caselaw 10059 Mad

Citation : 2023 Latest Caselaw 10059 Mad
Judgement Date : 9 August, 2023

Madras High Court
Velu Thevar vs Malaiyappan on 9 August, 2023
                                                                                 S.A.No.2041 of 2002

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                    Dated : 09.08.2023

                                                        CORAM

                              THE HON'BLE MR.JUSTICE KRISHNAN RAMASAMY

                                                   S.A.No.2041 of 2002

                     Velu Thevar
                                                                                       ... Appellant

                                                           -vs-

                     Malaiyappan
                                                                                     ... Respondent

                     PRAYER: Second Appeal filed under Section 100 Code of Civil
                     Procedure against the Judgment and Decree dated 26.04.2001 made in
                     A.S.No.154 of 2000 on the file of the I Additional District Judge-cum-
                     Chief Judicial Magistrate Court, Tirunelveli reversing the Judgment and
                     Decree dated 30.03.2000 made in O.S.No.589 of 1997 on the file of the
                     file of the Principal District Munsif Court, Tirunelveli.

                                  For Appellant         ... No appearance

                                  For Respondent         ... No appearance




https://www.mhc.tn.gov.in/judis
                     1/3
                                                                               S.A.No.2041 of 2002


                                                       JUDGMENT

It is seen from the records that the sole appellant passed.

However, no steps have been taken till date.

2. In view of the above fact, the second appeal is dismissed as

abated. No costs.

09.08.2023 NCC : Yes/No Index : Yes/No Internet: Yes skn

To:

1.The I Additional District Judge

-cum-Chief Judicial Magistrate Court, Tirunelveli

2.The Principal District Munsif Court, Tirunelveli.

3.The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

S.A.No.2041 of 2002

KRISHNAN RAMASAMY, J.

skn

S.A.No.2041 of 2002

09.08.2023

https://www.mhc.tn.gov.in/judis

 
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