M.Mani vs Panjali
2023 Latest Caselaw 4564 Mad

                                                                               C.M.A.No.1873 of 2021

                                  THE HIGH COURT OF JUDICATURE AT MADRAS
                                                    DATED: 20.04.2023
                                                        CORAM:
                                      THE HONOURABLE Mrs.JUSTICE N.MALA

                                                  C.M.A.No.1873 of 2021
                                                           and
                                                  C.M.P.No.10100 of 2021


                     1.M.Mani

                     2.M.Pappu                                                  ...Appellants

                                                           Vs.

                     1.Panjali

                     2.Kalaiarasi

                     3.S.Lakshmi                                                 ...Respondents

                     Prayer: Civil Miscellaneous Appeal filed under Order 43 Rule 1(J) of Code
                     of Civil Procedure, against the fair and decreetal order dated 07.04.2021 in
                     I.A.No.2 of 2020 in A.S.No.66 of 2020 on the file of II Additional Sub
                     Court, Salem.
                                  For Appellant      : Mr.R.Subramanian
                                  For Respondents    : Mr.M.Vijayamehanath for R1 & R2



                                                     JUDGMENT

https://www.mhc.tn.gov.in/judis C.M.A.No.1873 of 2021

The learned counsel for the appellants submits that the matter was

settled before the lok adalat and he therefore seeks permission to withdraw

this civil miscellaneous appeal.

2. Recording the submission of the learned counsel for the

appellant, this civil miscellaneouw appeal is dismissed as withdrawn. No

costs.

                                                                                         20.04.2023

                     dsa

                     Index             :Yes/No
                     Internet          :Yes/No

Nuetral Citation :Yes/No Speaking order /Non-speaking order

https://www.mhc.tn.gov.in/judis C.M.A.No.1873 of 2021

To:-

The II Additional Sub-Judge, Salem.

https://www.mhc.tn.gov.in/judis C.M.A.No.1873 of 2021

N.MALA, J.

dsa

C.M.A.No.1873 of 2021

20.04.2023

https://www.mhc.tn.gov.in/judis