Om Shakthi Agencies (Madras) Pvt. ... vs Mahindra World City Developers ...
2023 Latest Caselaw 4384 Mad

                                                                         OSA (CAD) No.10 of 2023

                                       IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED:   18.04.2023

                                                         CORAM

                                       THE HON'BLE MR.T.RAJA, ACTING CHIEF JUSTICE

                                                            AND

                                  THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY

                                                 OSA (CAD) No.10 of 2023

                     Om Shakthi Agencies (Madras) Pvt. Ltd.,
                     Om Shakthi Tower II, TS -64,
                     SIDCO Industrial Estate,
                     Ekkattthangal
                     Guindy, Chennai 600 032                 ...         Appellant

                                  Vs

                     1.Mahindra World City Developers Ltd.,
                     D.No.17/18,
                     Patullous Road, Chennai 2

                     2.M.Raghunandhan
                     3.C.Sasi
                     4.S.Udaykumar
                     5.N.R.Manikandan
                     6.K.Loganathan
                     7.K.Mani
                     8.M.Sathyaraj
                     9.Habeeb Abdul Lathif                        ...    Respondents


                     Prayer: Appeal filed against the order dated 15.02.2022 in A.No.1979
                     of 2021 in C.S.No.193 of 2021.



                     Page 1 of 3


https://www.mhc.tn.gov.in/judis
                                                                                OSA (CAD) No.10 of 2023



                                  For the Appellant          :: Mr.E.C.Ramesh

                                  For the Respondents        :: Mr.Srinath Sridevan,
                                                                Senior Counsel



                                                             JUDGMENT

(Made by the Hon'ble Acting Chief Justice)

Learned counsel for the appellant, Mr.E.C.Ramesh, seeks

permission to withdraw the appeal. He has also made an endorsement

to that effect.

2. In view of the same, the appeal is dismissed as withdrawn.

There will be no order as to costs. CMP Nos.2582 and 5856 of 2023

are closed.

(T.R., ACJ.) (D.B.C., J.) 18.04.2023 Index : Yes/No Neutral Citation : Yes/No tar

https://www.mhc.tn.gov.in/judis OSA (CAD) No.10 of 2023

T.RAJA, ACJ, and D.BHARATHA CHAKRAVARTHY, J.

(tar)

OSA (CAD) No.10 of 2023

18.04.2023

https://www.mhc.tn.gov.in/judis