S.Saravanan vs Bhuvaneswari
2022 Latest Caselaw 16880 Mad

                                                                               C.M.A.(MD)No.1620 of 2010


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                    Dated :27.10.2022

                                                           CORAM

                                  THE HONOURABLE MRS. JUSTICE R. THARANI

                                               C.M.A.(MD)No.1620 of 2010


                  S.Saravanan                                           ... Appellant

                                                     Vs.
                  Bhuvaneswari                                          ... Respondent


                  Prayer: This Civil Miscellaneous Appeal is filed under Section 47 of the
                  Guardians and Wards Act, 1890, to set aside the judgment and decreetal
                  order dated 06.09.2010 in G.W.O.P.No.8 of 2008 on the file of the Principal
                  District Judge, Ramanathapuram.


                                  For Appellant      : Mr.T.Lajapathi Roy
                                  For Respondent     : Mr.R.R.Thamothar Raj

                                                     JUDGMENT

When the matter was taken up for hearing, the learned counsel for

the appellant sought leave of this Court to withdraw this appeal and he has

also made an endorsement to that effect.

https://www.mhc.tn.gov.in/judis C.M.A.(MD)No.1620 of 2010

R. THARANI, J.

vsd

2.In view of the same, this Civil Miscellaneous Appeal stands

dismissed as withdrawn. No costs.

                                                                                27.10.2022

                  Index    : Yes/No
                  Internet : Yes/No
                  vsd

                  To

1.The Principal District Judge, Ramanathapuram.

2.The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.

C.M.A.(MD)No.1620 of 2010

https://www.mhc.tn.gov.in/judis