T.S.Anandalakshmi vs S.Mohamed Abdulla Sait
2022 Latest Caselaw 16682 Mad

                                                                   Rev.Aplc(MD)Nos.99 to 101 of 2016

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                  DATED: 19.10.2022

                                       CORAM: JUSTICE N. SESHASAYEE

                                       Rev.Aplc(MD)Nos.99 to 101 of 2016
                     T.M.V.N.Sahasranamam (died)
                     1. T.S.Anandalakshmi
                     2. T.S.Venkatesh Babu
                     3. T.S.Hariharan
                     4. A.V.Bhuvaneshwari
                     5. T.O.Sivarani                 ... Petitioners/Appellants
                                                     In all the three Review Applications
                                                    Vs.

                     S.Mohamed Abdulla Sait               ... Respondent/Respondent

in Rev.Aplc(MD)Nos.99 & 101/2016

1.S.Paker Maideen

2.S.Shahul Hameed

3.S.Mohamed Abdulla Sait ..Respondents/Respondents in Rev.Aplc(MD)No.100 of 2016

Prayer in all applications : Review Applications are filed under Order 47 Rule (1) r/w Section 114 C.P.C against the judgment and decree daed 22.04.2016 passed by this Court in S.A.Nos.836 to 838 of 2014.

For Petitioners : Mr.M.Rajaraman (In all applications)

For R2 & R3 in Rev.Aplc No.100/16 and Respondent in Rev.Aplc Nos.99 & 101/16 : Mr.M.V.Venkataseshan For R1 in Rev.Aplc(MD)No.100/16 : Mr.A.Alagumani

https://www.mhc.tn.gov.in/judis Rev.Aplc(MD)Nos.99 to 101 of 2016

COMMON ORDER

The learned counsel for the petitioner seeks permission of this Court to

withdraw these Review Applications. Permission is granted. In view of the

endorsement made by the learned counsel for the petitioner, these Review

Applications are dismissed as withdrawn. No costs.

19.10.2022

Index : Yes/No Internet: Yes/No cm

To, The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis Rev.Aplc(MD)Nos.99 to 101 of 2016

N.SESHASAYEE, J.,

CM

Rev.Aplc(MD)Nos.99 to 101 of 2016

19.10.2022

https://www.mhc.tn.gov.in/judis