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Tamil Nadu Co-Operative ... vs State Of Tamil Nadu
2022 Latest Caselaw 16603 Mad

Citation : 2022 Latest Caselaw 16603 Mad
Judgement Date : 18 October, 2022

Madras High Court
Tamil Nadu Co-Operative ... vs State Of Tamil Nadu on 18 October, 2022
                                                                          W.A.No.709 of 2010

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                DATED: 18.10.2022
                                                      CORAM:
                                   THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                                        AND
                                  THE HONOURABLE MR.JUSTICE K.KUMARESH BABU
                                             Writ Appeal No.709 of 2010
                                               and MP No. 1 of 2010

                     Tamil Nadu Co-operative Marketing
                       Federation Ltd.,
                     Rep. by its Secretary, M.Natarajan
                     No.91, St. Mary's Road, Chennai 600 018.             ..Appellant

                                                         Vs.

                     1. State of Tamil Nadu,
                        Rep. by its Principal Secretary to Government,
                        Labour & Employment Department,
                        Fort St. George, Chennai 600 009.

                     2. The Regional Director,
                        Employees State Insurance Corporation
                        Chennai 600 034.

                     3. The Registrar of Co-operative Societies,
                        Chennai 600 010.

                     *4. Pamani TANFED Anna Thozhilalar Sangam
                       Rep. by its General Secretary,
                       No.91, ST.Mary's Road, Chennai 600 018.




                     1/4
https://www.mhc.tn.gov.in/judis
                                                                                    W.A.No.709 of 2010



                     *5. Tamil Nadu Cooperative Marketing Federation
                       Employees Progressive Union
                       Rep. by their respective General Secretary
                       No.91, St. Mary's Road, Chennai 600 018.                   .. Respondents

                     R4 & R5 are impleaded vide Court under
                     dated 20.2.2019 made in CMP No.4246/2019 in WA 709/2010



                     Prayer: Writ Appeal filed under Clause 15 of Letters Patent, against the
                     order passed by this Court dated 26.11.2009 passed in W.P.No.15573 of
                     2009.
                                           For Appellant     : No appearance

                                           For Respondents : Mr.G.Nanmaran
                                                             Spl. Govt. Pleader, for R1

                                                              Mrs.Jayakumari
                                                              Standing Counsel, for R2

                                                              Mr.K.V.Sanjeevkumar
                                                              Spl. Govt. Pleader, for R3

                                                              R4 & R5 – Not ready in notice


                                                    JUDGMENT

(Judgment of the Court was delivered by R.SUBRAMANIAN, J.)

Since there was no representation for the learned counsel for the

appellant on 11.10.2022, the Writ Appeal was posted under the caption 'for

https://www.mhc.tn.gov.in/judis W.A.No.709 of 2010

dismissal'. Even today none appeared for the appellant. Hence, this Writ

Appeal is dismissed for non-prosecution. There shall be no order as to

costs. Consequently, the connected miscellaneous petition is closed.

(R.SUBRAMANIAN, J.) (K.KUMARESH BABU, J.) 18.10.2022 Index: No Internet: Yes speaking order jv

To

1. The Principal Secretary to Government, Govt. of Tamil Nadu, Labour & Employment Department, Fort St. George, Chennai 600 009.

2. The Regional Director, Employees State Insurance Corporation Chennai 600 034.

3. The Registrar of Co-operative Societies, Chennai 600 010.

https://www.mhc.tn.gov.in/judis W.A.No.709 of 2010

R.SUBRAMANIAN, J.

and K.KUMARESH BABU, J.

(jv)

Writ Appeal No.709 of 2010 and MP No. 1 of 2010

18.10.2022

https://www.mhc.tn.gov.in/judis

 
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