The President vs V.Mani
2022 Latest Caselaw 16248 Mad

                                                  C.M.P(MD)No.12224 of 2019 in Rev.Aplc(MD) No.SR22014 of 2016


                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED: 12.10.2022

                                                     CORAM:
                             THE HONOURABLE MRS.JUSTICE J.NISHA BANU
                                              AND
                           THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                        C.M.P(MD)No.12224 of 2019
                                                   in
                                     Rev.Aplc(MD)No.SR22014 of 2016
                The President, TRY (HSg) 19,
                Lalgudi Taluk Co-operative Housing
                 Society Limited,
                Lalgudi Taluk,
                Trichy District
                                                                                                : Petitioner

                                                         Vs

                1. V.Mani,

                2. The Registrar of Cooperative
                   Societies (Housing),
                No.493, Anna Salai,
                Nandhanam, Chennai-600 035

                3. The Regional Deputy Registrar (Housing),
                Khaja Nagar, Trichy

                4. The Cooperative Sub Registrar (Housing),
                Musiri Tk, Musiri,
                Trichy District.

                5. The Managing Director,
                Tamil Nadu Cooperative Housing Federation Ltd,
                Vepery, Chennai-7


https://www.mhc.tn.gov.in/judis
                Page 1/5
                                                     C.M.P(MD)No.12224 of 2019 in Rev.Aplc(MD) No.SR22014 of 2016


                6. The Secretary to Government,
                Housing and Urban Development
                Department, Secretariat, Chennai
                                                                                               : Respondents
                (*Cause title accepted vide Order
                dated 11.11.2019 in C.M.P(MD)No.8227 of 2016
                in Rev.Aolc. (MD)No.SR22014 of 2016)


                Prayer in C.M.P(MD)No.12224 of 2019: Miscellaneous Petition filed under
                Section 5 of the Limitation Act, praying to condone the delay of 66 days in filing
                the above Review Application.


                Prayer in Review Application.(MD) No.SR22014 of 2016: Review Application
                filed under Order 47 Rule 1 of C.P.C., praying to review the judgment made in
                W.A.(MD)No.297 of 2016 dated 12.02.2016


                                  For Petitioner   : Mr.S.Seenivasagam

                                  For R1           : Mr.S.Vinayak
                                                        ORDER

J. NISHA BANU, J.

AND N. ANAND VENKATESH, J.

The above Miscellaneous Petition is filed to condone the delay of 66 days

in filing the above Review Application(MD)No.SR22014 of 2016.

2.Considering the nature of the judgment made in the writ appeal on https://www.mhc.tn.gov.in/judis Page 2/5 C.M.P(MD)No.12224 of 2019 in Rev.Aplc(MD) No.SR22014 of 2016

12.02.2016, we do not find anything to survive in this petition at this length of

time and accordingly, the petition is rejected. Consequently, connected Review

Application(MD)No.SR22014 of 2016 is closed.

[J.N.B., J.] & [N.A.V., J.] 12.10.2022 Index : Yes / No RM

To:

1. The Registrar of Cooperative Societies (Housing), No.493, Anna Salai, Nandhanam, Chennai-600 035

2. The Regional Deputy Registrar (Housing), Khaja Nagar, Trichy

3. The Cooperative Sub Registrar (Housing), Musiri Tk, Musiri, Trichy District.

4. The Managing Director, Tamil Nadu Cooperative Housing Federation Ltd, Vepery, Chennai-7

5. The Secretary to Government, Housing and Urban Development Department, Secretariat, Chennai

https://www.mhc.tn.gov.in/judis Page 3/5 C.M.P(MD)No.12224 of 2019 in Rev.Aplc(MD) No.SR22014 of 2016

J.NISHA BANU, J.

AND N.ANAND VENKATESH, J.

RM

C.M.P(MD)No.12224 of 2019 in Rev.Aplc(MD)No.SR22014 of 2016

https://www.mhc.tn.gov.in/judis Page 4/5 C.M.P(MD)No.12224 of 2019 in Rev.Aplc(MD) No.SR22014 of 2016

12.10.2022

https://www.mhc.tn.gov.in/judis Page 5/5