The Secretary To Government vs R.Subburaj
2022 Latest Caselaw 16228 Mad

                                                       M.P(MD)No.1 of 2015 in Rev.Aplc(MD) No.SR13812 of 2015


                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED: 12.10.2022

                                                    CORAM:
                             THE HONOURABLE MRS.JUSTICE J.NISHA BANU
                                              AND
                           THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                           M.P(MD)No.1 of 2015
                                                    in
                                      Rev.Aplc(MD)No.SR13812 of 2015

                1.The Secretary to Government,
                State of Tamil Nadu,
                Municipal Administration and
                 Water Supply Department,
                Fort St.George,Chennai 600 009.

                2.The Executive Officer,
                Uthamapalayam Town Panchayat,
                Theni District.
                                                                                             ...Petitioners
                                                       Vs.

                R.Subburaj
                                                                                          ...Respondents

                Prayer in M.P(MD)No.1 of 2015: Miscellaneous Petition filed under Section 5
                of the Limitation Act, praying to condone the delay of 610 days in filing the above
                Review Application.


                Prayer in Review Application.(MD) No.SR13812 of 2015: Review Application
                filed under Order 47 Rule 1 of C.P.C., praying to review the judgment made in
                W.A.(MD)No.546 of 2013 dated 19.06.2013.

https://www.mhc.tn.gov.in/judis
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                                                            M.P(MD)No.1 of 2015 in Rev.Aplc(MD) No.SR13812 of 2015




                                    For Petitioners   : Mr.D.Sasikumar,
                                                        Additional Government Pleader
                                    For Respondent    : No Appearance
                                                           ORDER

J. NISHA BANU, J.

AND N. ANAND VENKATESH, J.

The above Miscellaneous Petition is filed to condone the delay of 610 days

in filing the above Review Application(MD)No.SR13812 of 2015.

2.Considering the nature of the judgment made in the writ appeal on

19.06.2013, we do not find anything to survive in this petition at this length of

time and accordingly, the petition is rejected. Consequently, connected Review

Application(MD)No.SR13812 of 2015 is closed.

[J.N.B., J.] & [N.A.V., J.] 12.10.2022 (1/2) Index : Yes / No RM

https://www.mhc.tn.gov.in/judis Page 2/4 M.P(MD)No.1 of 2015 in Rev.Aplc(MD) No.SR13812 of 2015

To:

1.The Secretary to Government, Municipal Administration and Water Supply Department, Fort St.George,Chennai 600 009.

2.The Executive Officer, Uthamapalayam Town Panchayat, Theni District.

https://www.mhc.tn.gov.in/judis Page 3/4 M.P(MD)No.1 of 2015 in Rev.Aplc(MD) No.SR13812 of 2015

J.NISHA BANU, J.

AND N.ANAND VENKATESH, J.

RM

M.P(MD)No.1 of 2015 in Rev.Aplc(MD)No.SR13812 of 2015

12.10.2022 (1/2)

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