The Inspector General Of ... vs Psn Educational & Charitable ...
2022 Latest Caselaw 16223 Mad

                                                   C.M.P(MD)No.5009 of 2019 in Rev.Aplc(MD) No.SR15443 of 2019


                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 12.10.2022

                                                      CORAM:
                             THE HONOURABLE MRS.JUSTICE J.NISHA BANU
                                              AND
                           THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                          C.M.P(MD)No.5009 of 2019
                                                     in
                                       Rev.Aplc(MD)No.SR15443 of 2019

                1. The Inspector General Of Registration,
                Office of the Inspector General of Registration,
                Santhome High Road,
                Santhome, Chennai - 600 028.

                2. The Special Deputy Collector (Stamps),
                Tirunelveli,
                Tirunelveli District.
                                                                                               : Petitioners

                                                         Vs

                Psn Educational & Charitable Trust,
                Rep.By its Managing Trustee,
                P.Suyambu,
                Kaniyakumari District.
                                                                                             : Respondent

                Prayer in C.M.P(MD)No.5009 of 2019:              Miscellaneous Petition filed under
                Section 5 of the Limitation Act, praying to condone the delay of 230 days in filing
                the above Review Application against the judgment dated 19.07.2018.


                Prayer in Review Application.(MD) No.SR15443 of 2019: Review Application

https://www.mhc.tn.gov.in/judis
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                                                        C.M.P(MD)No.5009 of 2019 in Rev.Aplc(MD) No.SR15443 of 2019


                filed under Order 47 Rule 1 of C.P.C., praying to review the judgment made in
                W.A.(MD)No.1465 of 2015 dated 19.07.2018.


                                    For Petitioners   : Mr.D.Sasikumar,
                                                        Additional Government Pleader
                                                           ORDER

J. NISHA BANU, J.

AND N. ANAND VENKATESH, J.

The above Miscellaneous Petition is filed to condone the delay of 230 days

in filing the above Review Application(MD)No.SR15443 of 2019.

2.Considering the nature of the judgment made in the writ appeal on

19.07.2018, we do not find anything to survive in this petition at this length of

time and accordingly, the petition is rejected. Consequently, connected Review

Application(MD)No.SR15443 of 2019 is closed.

[J.N.B., J.] & [N.A.V., J.] 12.10.2022 (1/2) Index : Yes / No RM

https://www.mhc.tn.gov.in/judis Page 2/4 C.M.P(MD)No.5009 of 2019 in Rev.Aplc(MD) No.SR15443 of 2019

To:

1. The Inspector General Of Registration, Office of the Inspector General of Registration, Santhome High Road, Santhome, Chennai - 600 028.

2. The Special Deputy Collector (Stamps), Tirunelveli, Tirunelveli District.

https://www.mhc.tn.gov.in/judis Page 3/4 C.M.P(MD)No.5009 of 2019 in Rev.Aplc(MD) No.SR15443 of 2019

J.NISHA BANU, J.

AND N.ANAND VENKATESH, J.

RM

C.M.P(MD)No.5009 of 2019 in Rev.Aplc(MD)No.SR15443 of 2019

12.10.2022 (1/2)

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