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Yesudasan vs The State Represented By
2022 Latest Caselaw 6206 Mad

Citation : 2022 Latest Caselaw 6206 Mad
Judgement Date : 25 March, 2022

Madras High Court
Yesudasan vs The State Represented By on 25 March, 2022
                                                                               Crl.O.P.(MD)No.5894 of 2019


                         BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 25.03.2022

                                                       CORAM :

                                  THE HONOURABLE Mr. JUSTICE G.ILANGOVAN

                                            Crl.O.P.(MD)No.5894 of 2019
                                                        and
                                        Crl.M.P(MD) Nos.3801 & 3802 of 2019

                     1. Yesudasan
                     2. Alloysious Selvaraj                 .... Petitioners /Accused Nos. 2 & 3

                                                           Vs.

                     1. The State represented by
                        The Inspector of Police,
                        District Crime Branch,
                        Nagercoil,
                        Kanniyakumari District.
                        in Crime No. 5 of 2017               ..... 1st Respondent / Complainant

                     2. Charles                        ..... 2nd Respondent /Defacto Complainant


                     Prayer : Criminal Original Petition filed under Section 482 of the Code of
                     Criminal Procedure, to call for the records relating to the case in C.C.No.
                     120 of 2018 on the file of the learned Judicial Magistrate No.I, Nagercoil
                     and quash the same as petitioners/accused Nos.2 & 3.


                                   For Petitioners           : Mr.M.Suri

                                   For R1                    : Mr.B.Nambi Selvan
                                                               Additional Public Prosecutor

                                   For R2                    : Mr.K.Sami Durai
https://www.mhc.tn.gov.in/judis


                     1/4
                                                                                    Crl.O.P.(MD)No.5894 of 2019



                                                             ORDER

This Criminal Original Petition is filed seeking quashment of the

case in C.C.No.120 of 2018 on the file of the learned Judicial Magistrate

No.I, Nagercoil.

2. The matter is listed today under the caption for “Reporting

Compromise”.

3. When the matter is taken up for hearing, the learned counsel for the

second respondent would submit that a suit in O.S.No.548 of 1995 was filed

before the District Munsif Court, Eraniel and the same was dismissed.

Aggrieved by the same, Appeal Suit was filed before the Sub Court, Eraniel

in A.S.No.35 of 2019, which was also dismissed by confirming the

judgment of the trial Court. He would further submit that the parties

appeared before the learned Judicial Magistrate No.1, Nagercoil and filed a

Compromise Agreement stating that the compromise reached between the

parties.

4. Considering the fact that the parties appeared before the concerned

Court and filed a Compromise Agreement, the parties shall work out their https://www.mhc.tn.gov.in/judis

Crl.O.P.(MD)No.5894 of 2019

remedy through appropriate proceedings. Therefore, this Criminal Original

Petition is disposed of. Consequently, the connected Criminal

Miscellaneous Petitions are closed.

25.03.2022

Index : Yes/No Internet:Yes/No ebsi Note : In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.

To

1. The Inspector of Police, District Crime Branch, Nagercoil, Kanniyakumari District.

2. The Additional Public Prosecutor, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

Crl.O.P.(MD)No.5894 of 2019

G.ILANGOVAN, J.,

ebsi

Crl.O.P.(MD)No.5894 of 2019 and Crl.M.P(MD) Nos.3801 & 3802 of 2019

25.03.2022

https://www.mhc.tn.gov.in/judis

 
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