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C. Robinson Jayaraj vs The District Revenue Officer
2022 Latest Caselaw 4831 Mad

Citation : 2022 Latest Caselaw 4831 Mad
Judgement Date : 10 March, 2022

Madras High Court
C. Robinson Jayaraj vs The District Revenue Officer on 10 March, 2022
                                                                             WP Nos.26541 to 26544 of 2012

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED: 10.03.2022

                                                       CORAM:

                                  THE HON'BLE MR. JUSTICE M.DHANDAPANI

                                          W.P. Nos.26541 to 26544 of 2012
                                                       and
                                          M.P. Nos.1,1,1,1 and 2 of 2014

                     C. Robinson Jayaraj             ....      Petitioner in W.P. No.26541     of 2012
                     Meena Pothen                    ....      Petitioner in W.P. No.26542     of 2012
                     T. Samuel Kanagaraj             ....      Petitioner in W.P. No.26543     of 2012
                     C. Ebenezer Gnanaraj            ....      Petitioner in W.P. No.26544     of 2012

                                                            Versus

                     1. The        District Revenue Officer
                     Office of the District Revenue Officer,
                     Kancheepuram District.

                     2. The Tahsildar,
                     O/o. The Tahsildar
                     Sriperumubudur taluk,
                     Sriperumbudur Town,
                     Kancheepuram District.

                     3. N.S. Sathiyavan
                     Power of Attorney Agent of
                     P. Guru Vittal                                        ... Respondents in all
                                                                                  W.P.s

                     Common Prayer : Writ Petitions filed under Article 226 of the
                     Constitution of India to issue Writ of Certiorari, calling for the records of
                     the 1st respondent in the impugned Na.Ka.No.32911/2011/N 4 dated
                     12.08.2012 and quash the same.

https://www.mhc.tn.gov.in/judis



                     1/4
                                                                              WP Nos.26541 to 26544 of 2012

                     For Petitioner in all W.P.s                : Mr.P.V. Balasubramaniam
                     For Respondents in all W.P.s         : Mr.T. Chezhiyan, AGP for RR1-4


                                                     COMMON ORDER

                                  The learned counsel for the petitioner in all these writ petitions

                     submitted that challenging the cancellation of patta issued by the 1 st

                     respondent/revisional authority, these writ petitions have been filed. He

                     further submitted that subsequent to the passing of the impugned

                     cancellation order, petitioners herein have filed suits before the District

                     Munsif cum Judicial Magistrate, Sriperumbudur in O.S. Nos.288 to 291 of

                     2012 in which judgment was passed on 11.04.2014 based on which, patta

                     has been issued in favour of the petitioners in all these writ petitions on

                     06.11.2015. Hence, the learned counsel submits that nothing survives for

                     adjudication in these writ petitions.

                                  2.    Recording the fair submission made by the learned counsel for

                     the petitioners, all these writ petitions are closed. No costs. Consequently,

                     connected miscellaneous petitions are also closed.

                                                                                            10.03.2022


                     Internet: Yes/No
                     Speaking Order/Non-Speaking Order
                     vsi2
https://www.mhc.tn.gov.in/judis



                     2/4
                                                               WP Nos.26541 to 26544 of 2012

                     To
                     1. The District Revenue Officer
                     Office of the District Revenue Officer,
                     Kancheepuram District.

                     2. The Tahsildar,
                     O/o. The Tahsildar
                     Sriperumubudur taluk,
                     Sriperumbudur Town,
                     Kancheepuram District.




https://www.mhc.tn.gov.in/judis



                     3/4
                                            WP Nos.26541 to 26544 of 2012



                                            M.DHANDAPANI, J.

vsi2

W.P. Nos.26541 to 26544 of 2012

10.03.2022

https://www.mhc.tn.gov.in/judis

 
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