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R.Rajkumar vs R.Selvakumari
2022 Latest Caselaw 4012 Mad

Citation : 2022 Latest Caselaw 4012 Mad
Judgement Date : 2 March, 2022

Madras High Court
R.Rajkumar vs R.Selvakumari on 2 March, 2022
                                                                                  C.M.A.No.1240 of 2021

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 02.03.2022

                                                          CORAM

                        THE HONOURABLE MR.JUSTICE K.KALYANASUNDARAM
                                            and
                           THE HONOURABLE MR.JUSTICE V.SIVAGNANAM

                                                   C.M.A.No.1240 of 2021
                                                 and C.M.P.No.6291 of 2021
                     R.Rajkumar                                                        ... Appellant

                                                               Vs.
                     R.Selvakumari                                                     ... Respondent

PRAYER: Civil Miscellaneous Appeal filed under Section 19 of the Family Courts Act, to set aside the judgment and decree dated 16.02.2021 in I.A.No.1 of 2020 in H.M.O.P.No.1855 of 2019 passed by the learned V Additional Principal Judge of the Family Court, Chennai.

For Appellant : No appearance For Respondent : Mrs.R.Selvakumari appeared in person.

COMMON JUDGMENT

(Judgment of the Court was made by K.KALYANASUNDARAM, J,)

The Matter was listed for hearing on 01.03.2022 and there was no

representation on behalf of the appellant. Once again, the case is listed

for hearing, under the caption “for dismissal”, but today also none

represented on behalf of the appellant. https://www.mhc.tn.gov.in/judis C.M.A.No.1240 of 2021

K.KALYANASUNDARAM, J., and V.SIVAGNANAM, J., Jer

2.Thus, the Civil Miscellaneous Appeal stands dismissed for Non-

prosecution. No costs. Consequently connected miscellaneous petition is

closed.

(M.K.K.S.J.,) (V.S.G.J.,) 02.03.2022 Jer Index:Yes/No Internet:Yes/No Speaking order/Non-speaking order

To

1.The V Additional Principal Judge Family Court, Chennai.

C.M.A.No.1240 of 2021 and C.M.P.No.6291 of 2021

https://www.mhc.tn.gov.in/judis

 
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