Sabha Nayagam vs Kalavathi
2022 Latest Caselaw 10691 Mad

                                                                                 A.S.(MD)No.11 of 2011

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 21.06.2022

                                                      CORAM:

                                  THE HONOURABLE MR.JUSTICE P.VELMURUGAN

                                               A.S.(MD)No.11 of 2011
                 Sabha Nayagam
                 Rep. by Power Agent
                 Unnamalai @ Rajamani Ammal                         ... Appellant / Plaintiff


                                                        -Vs-
                 1.Kalavathi
                 2.Sundar
                 3.Krishnaraj                                   ... Respondents / Defendants


                 PRAYER: Appeal Suit is filed under Section 96 of the Code of Civil Procedure to
                 set aside the decree and judgment made in O.S.No.17 of 2005 dated 30.07.2010
                 on the file of the Additional District Court (Fast Track Court No.1), Thanjavur.


                                      For Appellant    : Mr.V.K.Vijayaragavan
                                      For Respondents : Mr.G.Karnan




                 1/4

https://www.mhc.tn.gov.in/judis
                                                                                     A.S.(MD)No.11 of 2011

                                                         JUDGMENT

The learned counsel for the respondents would submit that both the

appellant and his power agent died and he has got the particular with regard to the

death of the power agent. Since the appellant was in America, no particulars have

been given.

2.Since the appeal is pending from the year 2011 and the sole appellant

as well as his power agent reported dead, this Appeal Suit is dismissed as abated.

No costs.

21.06.2022 Index : Yes / No Internet : Yes / No

Myr To

1.The Additional District Judge, Fast Track Court No.1, Thanjavur.

2.The Record Keeper, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis A.S.(MD)No.11 of 2011

https://www.mhc.tn.gov.in/judis A.S.(MD)No.11 of 2011

P.VELMURUGAN, J.

Myr

A.S.(MD)No.11 of 2011

21.06.2022

https://www.mhc.tn.gov.in/judis