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J.Neetha @ Manisha vs Kishore
2022 Latest Caselaw 10596 Mad

Citation : 2022 Latest Caselaw 10596 Mad
Judgement Date : 20 June, 2022

Madras High Court
J.Neetha @ Manisha vs Kishore on 20 June, 2022
                                                                           C.M.A.No.2063 of 2015

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 20.06.2022

                                                        CORAM:

                                  THE HONOURABLE MS.JUSTICE V.M.VELUMANI
                                                   and
                                   THE HONOURABLE MR.JUSTICE S.SOUNTHAR

                                               C.M.A.No.2063 of 2015
                                                       and
                                                 M.P.No.1 of 2015


                  J.Neetha @ Manisha                                      ... Appellant

                                                         Vs.

                  Kishore                                                 ... Respondent


                  Prayer: This Civil Miscellaneous Appeal is filed under Section 19 of the

                  Family Court Act as against the judgment and decree dated 03.02.2014 in

                  F.C.O.P.No.248 of 2007 on the file of the Family Court, Salem.



                                        For Appellant     : Ms. V.Sekar




                                                  JUDGMENT

https://www.mhc.tn.gov.in/judis C.M.A.No.2063 of 2015

(Judgment of the Court was delivered by V.M.VELUMANI,J.)

The learned counsel appearing for the appellant reports no instruction

from the appellant. He has also made an endorsement to that effect.

2. Recording the submission and the endorsement made by the learned

counsel for the appellant, this Civil Miscellaneous Appeal is dismissed. No

costs. Consequently, connected miscellaneous petition is closed.

(V.M.V., J) (S.S., J) 20.06.2022 Index : Yes / No

mrp

To

The Judge, Family Court, Salem.

https://www.mhc.tn.gov.in/judis C.M.A.No.2063 of 2015

V.M.VELUMANI,J.

and S.SOUNTHAR,J.

mrp

C.M.A.No.2063 of 2015

20.06.2022

https://www.mhc.tn.gov.in/judis

 
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