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Ukkamraj vs The Principal Secretary
2022 Latest Caselaw 10395 Mad

Citation : 2022 Latest Caselaw 10395 Mad
Judgement Date : 16 June, 2022

Madras High Court
Ukkamraj vs The Principal Secretary on 16 June, 2022
                                                                                            W.A.No.1232 of 2022

                                          IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                           Dated: 16.06.2022

                                                                Coram:

                            THE HONOURABLE MR.MUNISHWAR NATH BHANDARI, CHIEF JUSTICE
                                                     AND
                                       THE HONOURABLE MRS.JUSTICE N.MALA

                                                         W.A.No.1232 of 2022
                                                                 and
                                                        C.M.P.No.7794 of 2022
                                                                  ---

                     Ukkamraj                                                                      .. Appellant
                                                                  Vs.
                     1. The Principal Secretary,
                        The State Government of Tamil Nadu,
                        Hindu Religious and Charitable Endowments,
                        Secretariat, Chennai-600 009.

                     2. The Commissioner,
                        Hindu Religious and Charitable Endowments,
                        Uthamar Gandhi Adigal Salai, Nungambakkam,
                        Chennai-600 034.

                     3. The Fit Person/The Assistant Commissioner,
                        Executive Officer of A/M Pattinathar Thirukoil,
                        Thiruvotriyur, Chennai-600 019.                                       .. Respondents


                                  Writ Appeal is filed under Clause 15 of the Letters Patent against the order
                     dated 27.09.2021 passed by the learned Single Judge, in W.P.No.9987 of 2017
                     on the file of this Court.
                                        For appellant         : Mr.E.C.Ramesh
                                        For Respondents       : Mr.N.R.R.Aun Natarajan, Spl.G.P.



                     Page No.1/4


https://www.mhc.tn.gov.in/judis
                                                                                           W.A.No.1232 of 2022




                                                       JUDGMENT

(The Judgment of the Court was delivered by The Honourable Chief Justice)

Learned counsel for the appellant prays for withdrawal of the Writ Appeal,

with liberty to approach the respondents to consider his representation for

acceptance of the rent after construction of the superstructure and even execute

the gift deed as per the condition, which may appropriately be considered by the

Hindu Religious and Charitable Endowments Department (H.R & C.E) and the

representation for that would be given within a period of ten days and

thereupon, it would be considered by the H.R. and C.E Department, within a

month. With these observations, the Writ Appeal is dismissed as withdrawn.

There shall be no order as to costs. Consequently, C.M.P. is closed.

                                                                                 (M.N.B., C J)     (N.M.,J)
                                                                                          16.06.2022


                     Speaking Order: Yes/no
                     cs/dsn




                     Page No.2/4


https://www.mhc.tn.gov.in/judis W.A.No.1232 of 2022

To

1. The Principal Secretary, The State Government of Tamil Nadu, Hindu Religious and Charitable Endowments, Secretariat, Chennai-600 009.

2. The Commissioner, Hindu Religious and Charitable Endowments, Uthamar Gandhi Adigal Salai, Nungambakkam, Chennai-600 034.

3. The Fit Person/The Assistant Commissioner, Executive Officer of A/M Pattinathar Thirukoil, Thiruvotriyur, Chennai-600 019.

Page No.3/4

https://www.mhc.tn.gov.in/judis W.A.No.1232 of 2022

THE HONOURABLE CHIEF JUSTICE and N.MALA, J

cs

W.A.No.1232 of 2022

16.06.2022

Page No.4/4

https://www.mhc.tn.gov.in/judis

 
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