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C.Selvaraj vs The State Of Tamil Nadu
2022 Latest Caselaw 14153 Mad

Citation : 2022 Latest Caselaw 14153 Mad
Judgement Date : 8 August, 2022

Madras High Court
C.Selvaraj vs The State Of Tamil Nadu on 8 August, 2022
                                                                                     WP No.11112 of 2015

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 08-08-2022

                                                        CORAM

                              THE HONOURABLE MR. JUSTICE S.M.SUBRAMANIAM

                                                  WP No.11112 of 2015



                     C.Selvaraj              ..                         Petitioner

                                                           vs.

                     1.The State of Tamil Nadu,
                       Represented by its Secretary to Government,
                       Finance (PC) Department,
                       Fort St. George,
                       Chennai – 600 009.

                     2.The Government of Tamil Nadu,
                       Represented by the Secretary,
                       School Education Department,
                       Fort St. George,
                       Chennai – 600 009.

                     3.The Director of School Education,
                       Higher Secondary,
                       College Road,
                       Chennai – 600 006.

                     4.The Chief Educational Officer,
                       Sathuvachari,
                       Vellore,

                     1/4


https://www.mhc.tn.gov.in/judis
                                                                                       WP No.11112 of 2015

                        Vellore District.                  ..                       Respondents

                                  Writ Petition is filed under Article 226 of the Constitution of India,
                     praying for the issuance of a Writ of Mandamus, directing the respondents
                     to extend the benefit of G.O.Ms.No.216, Finance (PC) Department, dated
                     22.03.1993          and G.O.Ms.No.270, Finance (PC) Department, dated
                     26.08.2010 in the light of the orders of the Hon'ble Division Bench in WP
                     No.8747 of 2009 dated 14.07.2009 confirmed by the Hon'ble Supreme
                     Court of India in CC No.2746 of 2010 dated 23.04.2010 and accordingly
                     award selection/special grade scale of pay arrears immediately to the
                     petitioner.


                                  For Petitioner                 : Ms.G.Thilakavathi, Senior Counsel
                                                                   for Mr.R.Gophinath.

                                  For Respondents                : Mr.A.M.Ayyadurai,
                                                                   Government Advocate.




                                                            ORDER

The learned Government Advocate, appearing on behalf of the

respondents, made a submission that the benefits as per G.O.Ms.No.216,

Finance Department, dated 22.03.1993 in consonance with the judgment of

the Full Bench of this Court, have already been settled in favour of the writ

https://www.mhc.tn.gov.in/judis WP No.11112 of 2015

petitioner. If at all the said benefits are not settled, then the respondents are

bound to consider the case of the writ petitioner with reference to the

judgment of this Court and accordingly complete the abovesaid exercise as

expeditiously as possible.

2. With the abovesaid observations, the writ petition stands

disposed of. However, there shall be no order as to costs.

08-08-2022

Index : Yes/No.

Internet : Yes/No.

Speaking Order/Non-Speaking Order. Svn

To

1.The Secretary to Government, State of Tamil Nadu, Finance (PC) Department, Fort St. George, Chennai – 600 009.

2.The Secretary, Government of Tamil Nadu, School Education Department, Fort St. George, Chennai – 600 009.

https://www.mhc.tn.gov.in/judis WP No.11112 of 2015

S.M.SUBRAMANIAM, J.

Svn

3.The Director of School Education, Higher Secondary, College Road, Chennai – 600 006.

4.The Chief Educational Officer, Sathuvachari, Vellore, Vellore District.

WP 11112 of 2015

08-08-2022

https://www.mhc.tn.gov.in/judis

 
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