Shantilal vs Tamilarasi
2022 Latest Caselaw 9113 Mad

                                                                                   A.S.No.497 of 2020

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 28.04.2022

                                                      CORAM :

                                   THE HON'BLE MR. JUSTICE M.DURAISWAMY
                                                    AND
                                  THE HON'BLE MRS.JUSTICE T.V.THAMILSELVI

                                                  A.S.No.497 of 2020
                                              and C.M.P.No.6784 of 2020

                   1.Shantilal
                   2.Utam Chand Rawal                                         .. Appellants
                                                          Vs.

                   Tamilarasi                                                 .. Respondent
                             Appeal filed under Section 96 of the Code of Civil Procedure against
                   the judgment and decree dated 08.11.2019 made in O.S.No.34 of 2018 on
                   the file of the III Additional District Judge, Tiruvallur at Poonamallee.
                             For Appellants    : Mr.S.Sridhar
                             For Respondent    : Mr.D.Babu Varadharajan
                                                  JUDGMENT

(JUDGMENT WAS MADE BY M.DURAISWAMY, J.)

Mr.S.Sridhar, learned counsel appearing for the appellants seeks the

permission of this Court to withdraw the appeal and has also made an

endorsement to that effect.

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2.In view of the same, the Appeal is dismissed as withdrawn. No

costs.

3.The III Additional District Judge, Thiruvallur at Poonamallee is

directed to dispose of the suit in O.S.No.34 of 2018, on merits and in

accordance with law, as expeditiously as possible, in any event, not later

than four months from the date of receipt of a copy of this judgment. No

costs. Consequently, the connected miscellaneous petition is closed.

                   Index          : Yes/No                       [M.D., J.] [T.V.T.S., J.]
                   va                                                    28.04.2022

                   To

The III Additional District Judge, Thiruvallur at Poonamallee.

Page 2/3 https://www.mhc.tn.gov.in/judis A.S.No.497 of 2020

M.DURAISWAMY, J.

and T.V.THAMILSELVI, J.

va

A.S.No.497 of 2020 and C.M.P.No.6784 of 2020

28.04.2022

Page 3/3 https://www.mhc.tn.gov.in/judis