Ganesan vs Sampoonam
2021 Latest Caselaw 19303 Mad

                                                                                   S.A.No.899 of 2012

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 21.09.2021

                                                  CORAM:
                                   THE HONOURABLE MR. JUSTICE M.GOVINDARAJ

                                                  S.A.No.899 of 2012

                        Lakshmi (died)

                     1.Ganesan
                     2.Gunasekaran
                     3.Rajamanickam
                     4.Sundararajan
                     4.Kodeeswari                                                 .. Appellants

                                                            Vs.

                     1.Sampoonam
                     2.K.Chelliah                                                 .. Respondents

                     PRAYER: Second Appeal is filed under Section 100 of C.P.C against the
                     judgment and decree dated 24.02.2012 in A.S.No.65 of 2011 on the file
                     of the II Additional Sub Court, Salem, confirming with the Judgment and
                     Decree made in O.S.No.69 of 2005 on the file of II Additional District
                     Munsif Court, Salem dated 30.03.2011.


                                           For Appellants         : Mr.T.R.Rajaraman


                                                  JUDGMENT

https://www.mhc.tn.gov.in/judis/ S.A.No.899 of 2012

(The case has been heard through video conferencing) The learned counsel for the appellants reports no

instructions from his client.

2. Recording the above submission, this Second Appeal is

dismissed for default. No costs.

21.09.2021

Index : Yes/No Internet:Yes/No rpl

To

1.The II Additional Sub Court, Salem.

2.The II Additional District Munsif Court, Salem.

M.GOVINDARAJ,J.

rpl

https://www.mhc.tn.gov.in/judis/ S.A.No.899 of 2012

S.A.No.899 of 2012

21.09.2021

https://www.mhc.tn.gov.in/judis/