Madras High Court
(Through Video Conferencing) vs Tamil Nadu Uniformed Services ... on 8 September, 2021
W.P.No.18995 of 2021
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 08.09.2021
CORAM
THE HONOURABLE MR.JUSTICE C.SARAVANAN
W.P.No.18995 of 2021
and
W.M.P.No.20259 of 2021
(Through Video Conferencing)
P.Praveena ... Petitioner
Vs
1.Tamil Nadu Uniformed Services Recruitment Board,
Represented by its Chairman (DGP)
Old Commissioner of Police Campus,
Pantheon Road,
Egmore, Chennai – 600 008.
2.The Chairperson,
Sub Committee, Trichy Centre,
Tamil Nadu Uniformed Services Recruitment Board,
Old Commissioner of Police Campus,
Pantheon Road,
Egmore, Chennai – 600 008. ... Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of
India to issue a Writ of Certiorarified Mandamus, calling for the records
relating to the Disqualification Slip dated 03.08.2021 issued to the
petitioner (Enrolment No.7003106) by the second respondent and quash
the same and further directing the respondents to consider the claim of
the petitioner for appointment of Common Recruitment for the posts of
Grade-II PCS, Grade-II JWS and Fireman 2020.
https://www.mhc.tn.gov.in/judis/
1/4
W.P.No.18995 of 2021
For Petitioner : Mr.V.M.Venkatramana
For Respondents : Mr.L.S.M.Hasan Fizal
Government Advocate
ORDER
The petitioner has challenged the impugned disqualification
order/slip dated 03.08.2021 stating that the petitioner's height is only158
cms.
2. According to the petitioner, the petitioner height is 159.2 cms
and the petitioner therefore qualifies for being selected as the prescribed
height for women candidate is 159 cms.
3. Already this Court has granted relief to some of the successful
candidates by allowing them to participate in second round of physical
test along with those who should not appeared due to Covid-19. Since
the petitioner seems to have a plausible case for being appointed to the
post of Grade-II Police Constable, as a last chance, the petitioner is given
one more opportunity to appear along with those candidates.
https://www.mhc.tn.gov.in/judis/
W.P.No.18995 of 2021
4. The respondents shall issue Intimation Letter to the petitioner to
participate in the physical test to be conducted on 22.09.2021. The
petitioner is directed to appear for physical test of height only. It is made
clear that the said opportunity will be the last opportunity for the
petitioner. The respondents are also directed to keep in mind the
Judgment of the Full Bench of this Court passed in W.A.Nos.8 to 12, 14
to 16, 23 & 24 of 2020 dated 29.01.2020.
5. This Writ Petition stands disposed of with the above
observations. No costs. Consequently, connected Writ Miscellaneous
Petition is closed.
08.09.2021
Index: Yes/ No
Internet : Yes/No
Speaking/Non-speaking Order
arb
https://www.mhc.tn.gov.in/judis/
W.P.No.18995 of 2021
C.SARAVANAN,J.
arb
To
1.The Chairman (DGP),
Tamil Nadu Uniformed Services Recruitment Board,
Old Commissioner of Police Campus,
Pantheon Road,
Egmore, Chennai – 600 008.
2.The Chairperson,
Sub Committee, Trichy Centre,
Tamil Nadu Uniformed Services Recruitment Board,
Old Commissioner of Police Campus,
Pantheon Road,
Egmore, Chennai – 600 008.
W.P.No.18995 of 2021
and
W.M.P.No.20259 of 2021
08.09.2021
https://www.mhc.tn.gov.in/judis/
