Hemavathy … vs L.Prabhakar … Caveator/
2021 Latest Caselaw 21784 Mad

                                                                                     TOS No.15 of 2008

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED: 29.10.2021

                                                           CORAM
                                  THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN

                                                      T.O.S. No.15 of 2008


                     Hemavathy                                       … Petitioner/Plaintiff
                                                              Vs.
                     L.Prabhakar                                      … Caveator/Defendant



                     Prayer :        Plaint filed under Sections 232, 255 and 276 of the Indian

                     Succession Act XXXIX of 1925 for the grant of Letters of Administration.


                                      For Plaintiff            : Mr.N.Jayabalan

                                      For Defendant            : Mr.G.Karthikeyan




                     1/3



https://www.mhc.tn.gov.in/judis
                                                                                        TOS No.15 of 2008

                                                     JUDGMENT

Mr.Jayapalan, learned counsel appearing for the plaintiff would submit

that he has no instructions from the plaintiff. Hence the Testamentary Original

Suit is dismissed for non prosecution. No costs.

29.10.2021 jv

Index: No Internet: Yes Speaking order/Non Speaking order

List of the Witnesses examined on the side of the Plaintiff : Nil

List of Exhibits marked on the side of the Plaintiff : Nil

List of the Witnesses examined on the side of the Defendant: Nil

List of Exhibits marked on the side of the Defendant: Nil

29.10.2021 jv

https://www.mhc.tn.gov.in/judis TOS No.15 of 2008

R.SUBRAMANIAN,J.

jv

To

The Sub Assistant Registrar, Original Side, High Court, Madras.

T.O.S. No.15 of 2008

29.10.2021

https://www.mhc.tn.gov.in/judis